Tribunals and Commissions19 Jun 20Disposed Of
Umesh Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0038
Armed Forces Tribunal Act, 2007 — Section 14
JUDGMENT DATABASE
Search 12,20,961 Indian judgments.
12,20,961 judgments in All Courts · page 61,047 of 61,049
Tribunals and Commissions19 Jun 20Dismissed
Manoj Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0033
Tribunals and Commissions19 Jun 20Disposed Of
KC Kalra Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0032
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20
Vivek Beniwal Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0030
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Disposed Of
Dinesh Kumar Varma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0029
Tribunals and Commissions19 Jun 20Disposed Of
Sushil Kumar Verma Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0026
Tribunals and Commissions19 Jun 20Disposed Of
Darshan Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0023
Tribunals and Commissions19 Jun 20Dismissed
Rajeev Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0021
Tribunals and Commissions19 Jun 20Dismissed
Giraja Shankar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0020
Tribunals and Commissions19 Jun 20Dismissed
Pramod Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0019
Pension Regulations For The Army, 1961 — Regulation 173
Tribunals and Commissions19 Jun 20Allowed
Anand Mattain Gotil Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0018
Tribunals and Commissions19 Jun 20Disposed Of
Alok Kumar Dwivedi Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0017
Tribunals and Commissions19 Jun 20Dismissed
Jagdish Singh Ahlawat Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0016
Tribunals and Commissions19 Jun 20Disposed Of
Satyendra Kumar Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0014
Navy (Pension) Regulation, 1964 — Section 10, 12(B)
Tribunals and Commissions19 Jun 20Disposed Of
Ambika Sreekala Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0010
Tribunals and Commissions19 Jun 20Dismissed
R.N. Khajuria Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0008
Tribunals and Commissions19 Jun 20Disposed Of
Dilip Murlidhar Sonwane Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0006
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
KS Rathore Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0004
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions19 Jun 20Dismissed
Bharat Singh Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0003
Armed Forces Tribunal Act, 2007 — Section 14
Tribunals and Commissions18 Jun 20Allowed
Syama Sunder Sahu Vs Union Of India And Others
Armed Forces Tribunal · (20) 06 AFT CK 0027