High Courts15 May 1907Dismissed
Babu Har Shankar Partab Singh Vs Lal Raghuraj Singh
Bombay High Court · (1907) 9 BOMLR 757
Civil Procedure Code, 1908 (CPC) — Section 13Oudh Estates Act, 1869 — Section 33
JUDGMENT DATABASE
Search 12,21,783 Indian judgments.
12,21,783 judgments in All Courts · page 60,480 of 61,090
High Courts15 May 1907Allowed
Hari Mohun Misser Vs Surendra Narayan Singh
Bombay High Court · (1907) 9 BOMLR 750
Privy Council15 May 1907
Prasannamoyi Dasi Vs Annada Pershad Panjar and others
Privy Council · (1907) 34 IndApp 138
Privy Council15 May 1907
Har Shankar Partab Singh and Another Vs Lal Raghuraj Singh
Privy Council · (1907) 29 ILRPC 13
Privy Council15 May 1907
Surendra Narayan Singh Vs Hari Mohun Misser and others
Privy Council · (1907) 34 IndApp 133
High Courts15 May 1907Dismissed
Kundan Bibi Vs Kunni Lal and Others
Allahabad High Court · (1907) ILR (All) 571
High Courts15 May 1907
Emperor Vs Husain Bakhsh and Others
Allahabad High Court · (1907) ILR (All) 569
High Courts14 May 1907
Baijnath Ram Goenka Vs Nand Kumar Singh
Calcutta High Court · (1907) ILR (Cal) 677
Bengal Land Revenue Sales Act, 1859 — Section 33Bengal Land Revenue Sales Act, 1868 — Section 2
High Courts14 May 1907Dismissed
Mohsan Shah and Others Vs Mahbub Ilahi and Others
Allahabad High Court · (1907) ILR (All) 589
High Courts14 May 1907Dismissed
Bakhtwar Mal Vs Abdul Latif
Allahabad High Court · (1907) ILR (All) 567
High Courts13 May 1907Dismissed
Ajodhya Nath Chowdhury, principal Vs Keshub Chandra Mukherjee and Others
Calcutta High Court · (1907) 05 CAL CK 0036
High Courts13 May 1907
Rajeshwar Mullick Vs Gopeshwar Mullick
Calcutta High Court · (1907) ILR (Cal) 828
High Courts09 May 1907
Jogo Mohan Deb Laskar Vs Daudoong Burman and Others
Calcutta High Court · (1907) 05 CAL CK 0007
High Courts09 May 1907
Rahmat Karim Vs Abdul Karim
Calcutta High Court · (1907) ILR (Cal) 672
Transfer of Property Act, 1882 — Section 90
High Courts09 May 1907Allowed
Kessowji Issur Vs The Great Indian Peninsula Railway
Bombay High Court · (1907) 9 BOMLR 671
High Courts08 May 1907
Prabal Chandra Mukerjee Vs Jadupati Chakravarti
Calcutta High Court · (1907) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts07 May 1907
Kali Charan Lal Vs Basudeo Narain Singh
Calcutta High Court · (1907) 05 CAL CK 0031