High Courts20 Feb 1907
Nemi Chand Vs C.W. Wallace and Others
Calcutta High Court · (1907) ILR (Cal) 495
JUDGMENT DATABASE
Search 12,21,753 Indian judgments.
12,21,753 judgments in All Courts · page 60,487 of 61,088
High Courts20 Feb 1907
Nemi Chand Vs Secretary of State for India
Calcutta High Court · (1907) ILR (Cal) 511
Penal Code, 1860 (IPC) — Section 480Sea Customs Act, 1878 — Section 18
High Courts19 Feb 1907
Gulam Rasul Vs Balu Sayaji Chambhar
Bombay High Court · (1907) 9 BOMLR 527
Mamlatdars Court Act, 1906 — Section 5
High Courts19 Feb 1907Allowed
Gora Chand Lurki Vs Makhan Lal Chakravartty and others
Calcutta High Court · (1907) 02 CAL CK 0010
High Courts19 Feb 1907
Surja Prasad Vs Mohabir Prosad Tribedy
Calcutta High Court · (1907) 02 CAL CK 0006
High Courts19 Feb 1907
Chapsey Cooverji Vs Jethabhai Nursey and Others
Bombay High Court · (1907) 9 BOMLR 514
Specific Relief Act, 1877 — Section 42
High Courts18 Feb 1907
Jajneshwari Saha Vs Ugreshwari Dassya and others
Calcutta High Court · (1907) 02 CAL CK 0001
High Courts18 Feb 1907
Vinayakrao Ganpatrao Vs Vidyashankar Bharati
Bombay High Court · (1907) 9 BOMLR 404
High Courts18 Feb 1907
Raghubans Puri Vs Jyotis Swarupa and Another
Allahabad High Court · (1907) ILR (All) 325
High Courts15 Feb 1907
Kali Kishore Pal Vs Gopi Mohun Roy Chowdhry
Calcutta High Court · 4 Ind. Cas. 62
Bengal Tenancy Act, 1885 — Section 105, 106
High Courts15 Feb 1907
Promotha Nath Ray Chaudhuri and Others Vs Dinamani Chaudhurani
Calcutta High Court · 65 Ind. Cas. 826
Limitation Act, 1963 — Article 140, 142, 144
High Courts15 Feb 1907
Emperor Vs Ganesh Damodar
Bombay High Court · (1907) 9 BOMLR 353
Criminal Procedure Code, 1898 (CrPC) — Section 544
High Courts15 Feb 1907
Ramchandra Ballal Vs Dattatraya Vishnu
Bombay High Court · (1907) 9 BOMLR 320
Khoti Settlement Act, 1880 — Section 10
High Courts14 Feb 1907Dismissed
Rani Sundar Koer and Others Vs Chandreshwar Prosad Narayan Sing
Calcutta High Court · (1907) 02 CAL CK 0026