High Courts04 Jul 1906Dismissed
Jagan Nath Prasad Vs Tori and Another
Allahabad High Court · (1907) ILR (All) 18
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,490 of 61,069
High Courts03 Jul 1906Allowed
Baikanta Nath Roy Vs Thakur Debendro Nath Sahi
Calcutta High Court · (1906) 07 CAL CK 0016
High Courts03 Jul 1906Dismissed
The Maharaja of Benares Vs Sadho Singh and Others
Allahabad High Court · (1907) ILR (All) 12
High Courts02 Jul 1906
Rabi Lochan and Another Vs Purna Chandra Dey
Calcutta High Court · (1906) 07 CAL CK 0024
High Courts02 Jul 1906Allowed
Gobinda Chunder Gupta Vs Benode Chunder Dutt and Others
Calcutta High Court · (1906) 07 CAL CK 0002
High Courts02 Jul 1906Dismissed
Abadi Begam Vs Alim-Ullah Khan
Allahabad High Court · (1907) ILR (All) 10
High Courts28 Jun 1906Allowed
Peary Mohan Mukerjee Vs Jote Kumar Mukerjee
Calcutta High Court · (1906) 06 CAL CK 0018
High Courts28 Jun 1906
Ram Chandra Marwari Vs Mudeshwar Singh
Calcutta High Court · (1906) ILR (Cal) 1158
High Courts28 Jun 1906Allowed
Chheda Lal Vs Parsotam Narain
Allahabad High Court · (1907) ILR (All) 76
High Courts28 Jun 1906Dismissed
Shib Sabitri Prasad and Others Vs The Collector of Meerut
Allahabad High Court · (1907) ILR (All) 82
High Courts26 Jun 1906
Surendea Narain Sinha Vs Hari Mohan Misser
Calcutta High Court · (1906) ILR (Cal) 1201
High Courts25 Jun 1906Dismissed
Narayan Shankar Rajwade Vs The Secretary of State for India
Bombay High Court · (1906) 8 BOMLR 543
Civil Procedure Code, 1908 (CPC) — Section 17(c)
High Courts23 Jun 1906Dismissed
In Re : Cassumali Javerbhai Pirbhai
Bombay High Court · (1906) 8 BOMLR 883
Trusts Act, 1882 — Section 20
High Courts22 Jun 1906Allowed
Chandrasang Himatsang Vs Mohansang Hamirsang
Bombay High Court · (1906) 8 BOMLR 705
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts22 Jun 1906Dismissed
Emperor Vs Ghanasham Ramchandra Mantri
Bombay High Court · (1906) 8 BOMLR 538
Criminal Procedure Code, 1898 (CrPC) — Section 537Penal Code, 1860 (IPC) — Section 201
Privy Council22 Jun 1906
Chandrasangji Himatsangji Vs Mohansangji Hamirsangji
Privy Council · (1906) 33 IndApp 198
High Courts21 Jun 1906Dismissed
Kannepalli Suryanarayana Vs Pucha Venkataramana
Bombay High Court · (1906) 8 BOMLR 700
High Courts21 Jun 1906Dismissed
Sirdar Meru Vs Jetha Bhai Amirbhai
Bombay High Court · (1906) 8 BOMLR 513
Criminal Procedure Code, 1898 (CrPC) — Section 179
High Courts21 Jun 1906Dismissed
Bhudilal Manji Vs Morarji Premji
Bombay High Court · (1906) 8 BOMLR 522
High Courts21 Jun 1906
Abaji Annaji Vs Luxman Tukaram
Bombay High Court · (1906) 8 BOMLR 553
Evidence Act, 1872 — Section 92