High Courts12 Dec 1906Dismissed
Ram Chunder and Another Vs Musstt. Hamiran and Others
Calcutta High Court · (1906) 12 CAL CK 0006
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,493 of 61,086
High Courts12 Dec 1906
Damodar Sakarchand Vs Vyanku Gangaram
Bombay High Court · (1907) 9 BOMLR 199
Transfer of Property Act, 1882 — Section 90
High Courts12 Dec 1906Allowed
Gaya Din and Others Vs Kashi Gir
Allahabad High Court · (1907) ILR (All) 163
High Courts11 Dec 1906
Beni Pande and Others Vs Raja Kausal Kishore Prasad Mal Bahadur
Allahabad High Court · (1907) ILR (All) 160
High Courts07 Dec 1906
Rash Behary Dey Vs Bhowani Churn Bhose
Calcutta High Court · (1907) ILR (Cal) 97
High Courts07 Dec 1906
Umesh Chandra Banerjee Vs Khulna Loan Company
Calcutta High Court · (1907) ILR (Cal) 92
Contract Act, 1872 — Section 69
High Courts07 Dec 1906Dismissed
Peary Lal Sinha and others Vs Chandi Charan Sinha
Calcutta High Court · (1906) 12 CAL CK 0014
High Courts07 Dec 1906
Emperor Vs Isap Mahmad
Bombay High Court · (1907) 9 BOMLR 148
Criminal Procedure Code, 1898 (CrPC) — Section 199, 238
High Courts07 Dec 1906Disposed Of
Banwari Lal and Another Vs Niadar
Allahabad High Court · (1907) ILR (All) 158
High Courts07 Dec 1906
Sundar Lal and Others Vs Chhitar Mal and Others
Allahabad High Court · (1907) ILR (All) 215
code of civil procedure section 13
High Courts06 Dec 1906Dismissed
Mr. Sarwarjan Vs Fakhraddin Mahomed Choddry and others
Calcutta High Court · (1906) 12 CAL CK 0029
High Courts06 Dec 1906
Makhan Lal Roy and another Vs Babada Kanta Roy
Calcutta High Court · (1906) 12 CAL CK 0001
High Courts06 Dec 1906Dismissed
Chhitar Mal Vs Jagan Nath Prasad and Another
Allahabad High Court · (1906) 12 AHC CK 0012
High Courts05 Dec 1906
Kangali Dab Bairagi Vs Muti Lal Bagdi and others
Calcutta High Court · (1906) 12 CAL CK 0026