High Courts30 Mar 1906Dismissed
Sahadeb Dhali Vs Ram Rudra Haldar and others
Calcutta High Court · (1906) 03 CAL CK 0008
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,513 of 61,086
High Courts30 Mar 1906
Abbakke Heggadthi Vs Kinhiamma Shetty and Others
Madras High Court · (1906) ILR (Mad) 491
Contract Act, 1872 — Section 74
High Courts28 Mar 1906Dismissed
Lalbhai Mulchand Vs Mansukh Raichand
Bombay High Court · (1906) 8 BOMLR 482
High Courts28 Mar 1906Allowed
Sheo Narain Vs Bishambhar Nath
Allahabad High Court · (1907) ILR (All) 166
High Courts28 Mar 1906
V. Vythilingam Pillai and Others Vs Kuth iravattath Nair Avergal and Others
Madras High Court · (1906) 16 MLJ 358
High Courts27 Mar 1906Dismissed
Kumar Saradindu Roy Vs Bhagabati Debta Chowdhurani and Others
Calcutta High Court · (1906) 03 CAL CK 0027
High Courts27 Mar 1906
Narendra Kumar Ghose Vs Gora Chand Poddar
Calcutta High Court · (1906) ILR (Cal) 683
Bengal Tenancy Act, 1885 — Section 67, 74
High Courts26 Mar 1906Dismissed
R.S. Woonwalla and Co. Vs N.C. Macleod
Bombay High Court · (1906) 8 BOMLR 470
Insolvency Act, 1848 — Section 31
High Courts23 Mar 1906
Ram Narain Gunga Bissen Vs Liladhur Lowjee
Calcutta High Court · (1906) ILR (Cal) 1237
Arbitration Act, 1940 — Section 4, 5
High Courts23 Mar 1906
Debendra Nath Dutt and Banku Behary Banerjee Vs Administrator-General of Bengal
Calcutta High Court · (1906) ILR (Cal) 713
Administrator Generals Act, 1874 — Section 33Succession Act, 1865 — Section 256, 269
High Courts23 Mar 1906
Gurudeo Narayan Sinha Vs Amrit Narayan Sinha
Calcutta High Court · (1906) ILR (Cal) 689
High Courts23 Mar 1906Allowed
Sidharathrai Soojanrai Vs Anantram Buldeodas
Bombay High Court · (1906) 8 BOMLR 567
High Courts23 Mar 1906Dismissed
Bhavanishankar Ramrao Vs Timmanna Ram Bhatta
Bombay High Court · (1906) 8 BOMLR 407
Religious Endowments Act, 1863 — Section 18
High Courts23 Mar 1906
Abdulbhai Chhotambhai Vs Nathia Parshottam
Bombay High Court · (1906) 8 BOMLR 369
High Courts22 Mar 1906
Gopal Dass Agrawallah Vs Budree Dass Sureka and Another
Calcutta High Court · (1906) ILR (Cal) 657
High Courts22 Mar 1906
Kashim Sheik Vs Prasanna Kumar Mukerjee
Calcutta High Court · (1906) ILR (Cal) 596
High Courts22 Mar 1906
Jadu Nath Poddar Vs Rup Lal Poddar
Calcutta High Court · (1906) ILR (Cal) 967
Trusts Act, 1882 — Section 84
High Courts22 Mar 1906
In Re: Trimbak Balaji Mahajan
Bombay High Court · (1906) 8 BOMLR 587
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts21 Mar 1906Allowed
Rani Hemanta Kumari Debi Vs Maharaja Jagadindra Nath Roy Bahadur and The Secretary of State for India in Council
Calcutta High Court · (1906) 03 CAL CK 0009
High Courts21 Mar 1906Dismissed
Kripa Nath Chakrabutty and Others Vs Sheikh Anu, Sheikh Laboo Sardar and Others
Calcutta High Court · (1906) 03 CAL CK 0001