High Courts01 Mar 1906
Syed Abdul Rahiman Sahib Vs Abdulla Sahib and Others
Madras High Court · (1906) 16 MLJ 286
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,516 of 61,086
High Courts01 Mar 1906
Mammikkutti and Others Vs Fuzhakkal Edom and Others
Madras High Court · (1906) ILR (Mad) 353
Limitation Act, 1908 — Article 116, 62Transfer of Property Act, 1882 — Section 108(c), 55(2)
High Courts01 Mar 1906
Kesaram Narasimhulu and Others Vs Vuddanda Rao Narasimhulu Patnayudu
Madras High Court · (1906) 16 MLJ 333
Madras Hereditary Village Offices Act, 1895 — Section 21
High Courts27 Feb 1906
A.E. Voss Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 669
High Courts27 Feb 1906
Joy Gobind Laha Vs Monmotha Nath Banerji
Calcutta High Court · (1906) ILR (Cal) 580
Bengal Tenancy Act, 1885 — Section 12
High Courts27 Feb 1906
Kailash Chandra Indu Vs Kali Prosunno Roy and Another
Calcutta High Court · (1906) 02 CAL CK 0017
High Courts26 Feb 1906
Biresshur Dutt Chowdhury and others Vs Baroda Prosad Ray Chowdhury and others
Calcutta High Court · (1906) 02 CAL CK 0032
High Courts26 Feb 1906
Khetra Pal Singh Vs Kritarthamoyi Dassi
Calcutta High Court · (1906) ILR (Cal) 566
Bengal Tenancy Act, 1885 — Section 170
High Courts26 Feb 1906
Mathuradas Damodardas and Another Vs Vandrawandas Sunderji and Another
Bombay High Court · (1907) ILR (Bom) 222
Limitation Act, 1877 — Section 10Trusts Act, 1882 — Section 81
High Courts26 Feb 1906
Emma Agnes Smith Vs Thomas Massey
Bombay High Court · (1906) 8 BOMLR 322
Succession Act, 1925 — Section 105
High Courts24 Feb 1906Dismissed
Shamsudin Vs Abdul Hoosein
Bombay High Court · (1906) 8 BOMLR 252
Transfer of Property Act, 1882 — Section 6(a)
High Courts24 Feb 1906
Damodar Laxman Lele Vs Kashinath Waman Lele
Bombay High Court · (1907) 9 BOMLR 312
High Courts23 Feb 1906
Gour Chandra Das Vs Prasanna Kumar Chandra
Calcutta High Court · (1906) ILR (Cal) 812
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts23 Feb 1906
Amolak Banechand Vs Dhondi Khandu Bhosle
Bombay High Court · (1906) 8 BOMLR 360
Trusts Act, 1882 — Section 90
High Courts23 Feb 1906
Ramaswamy Chetty Vs The Municipal Council
Madras High Court · (1906) ILR (Mad) 360
Madras District Municipalities Act, 1884 — Section 45
High Courts23 Feb 1906
Chiruvolu Punnamma Vs Chiruvolu Perrazu and Another
Madras High Court · (1906) ILR (Mad) 390 : (1906) 16 MLJ 307
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts22 Feb 1906Dismissed
Rajnarain Mitra Vs Anant Tarai and Others
Calcutta High Court · (1906) 02 CAL CK 0029
High Courts22 Feb 1906
Alimuddin Vs Ishan Chandra Dey
Calcutta High Court · (1906) ILR (Cal) 693
Estates Partition Act, 1897 — Section 116