High Courts08 Feb 1906
Peatap Narain Mukerjee Vs Secretary of State for India
Calcutta High Court · (1906) ILR (Cal) 390
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,519 of 61,086
High Courts08 Feb 1906
Moti Thakoor Vs Deputy Conservator of Forests
Calcutta High Court · (1906) ILR (Cal) 895
High Courts07 Feb 1906
Emperor Vs Chinnapayan
Madras High Court · (1906) ILR (Mad) 372
Criminal Procedure Code, 1898 (CrPC) — Section 252
High Courts07 Feb 1906
Kikkara Appadu, minor by his mother and guardian Papa Vs Datti Kamayya and Another
Madras High Court · (1906) 16 MLJ 474
High Courts02 Feb 1906
Jaggeswar Dutt Vs Bhuban Mohan Mitra
Calcutta High Court · (1906) ILR (Cal) 425
Transfer of Property Act, 1882 — Section 85, 88
High Courts02 Feb 1906
Patha Muthammal and Others Vs Esup Rowther and Others
Madras High Court · (1906) ILR (Mad) 365
High Courts31 Jan 1906
Vythianada Tambiran Vs Mayandi Chetty
Madras High Court · (1906) ILR (Mad) 373
Criminal Procedure Code, 1898 (CrPC) — Section 148(3)
High Courts31 Jan 1906
Sayid Mahomed Ghouse Saheb and Another Vs Sayid Khadir Badshaw Saheb
Madras High Court · (1906) 16 MLJ 148
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts31 Jan 1906
Koroth Amman Kutti Vs Perungottil Appu Nambiar and Another
Madras High Court · (1906) ILR (Mad) 322
High Courts26 Jan 1906Allowed
Keshavrao Bhagvant Vs Raya Pandu
Bombay High Court · (1906) 8 BOMLR 287
Evidence Act, 1872 — Section 92
High Courts25 Jan 1906
Chandi Charan Mandal and Others Vs Banke Behari Mandal and Others
Calcutta High Court · (1906) 01 CAL CK 0010
High Courts25 Jan 1906
Beni Peeshad Koeri Vs Chaturi Tewary
Calcutta High Court · (1906) ILR (Cal) 444
Bengal Tenancy Act, 1885 — Section 20
High Courts25 Jan 1906
Kashinath Shamji Vs Chimnaji Sadashiv
Bombay High Court · (1906) 8 BOMLR 268
Civil Procedure Code, 1908 (CPC) — Section 50
High Courts25 Jan 1906
The Surat City Municipality Vs Chunilal Maneklal Gandhi
Bombay High Court · (1906) 8 BOMLR 209
High Courts24 Jan 1906Allowed
Kirti Chunder Chatterjee Vs J.J. Atkinson and Another
Calcutta High Court · (1906) 01 CAL CK 0011
High Courts24 Jan 1906Dismissed
Nagendra Lal Chowdhury Vs Nazir Ali and others
Calcutta High Court · (1906) 01 CAL CK 0005