High Courts23 Jan 1906
Badiad Din Ahmed Vs Nizamuddin Haider
Calcutta High Court · (1906) ILR (Cal) 386
Criminal Procedure Code, 1898 (CrPC) — Section 144
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,520 of 61,086
High Courts22 Jan 1906
Deo Nandan Pershad Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 649
Penal Code, 1860 (IPC) — Section 161, 165, 94
High Courts22 Jan 1906
Yelumalai Chetti and Another Vs Srinivasa Chetti and Others
Madras High Court · (1906) ILR (Mad) 294
High Courts19 Jan 1906
Adakkalam Chettiar Vs Ramalinga Chettiar and Others
Madras High Court · (1906) ILR (Mad) 320
High Courts19 Jan 1906
Venkataramiah Pantulu Vs Ramakrishna Pantulu
Madras High Court · (1906) ILR (Mad) 205
Limitation Act, 1963 — Section 19
High Courts18 Jan 1906
Sabapathy Mudaliar Vs Seetharamiah and Others
Madras High Court · (1906) ILR (Mad) 292
Copyright Act, 1847 — Section 14
High Courts12 Jan 1906
Ratan Chand Oswal and Another Vs Deb Nath Barua
Calcutta High Court · (1906) 01 CAL CK 0013
High Courts11 Jan 1906Dismissed
Chand Mea and Another Vs Srimati Asima Banu and Another
Calcutta High Court · (1906) 01 CAL CK 0001
High Courts11 Jan 1906
S. Srinivasamoorthy otherwise called Shamanna Vs N.T. Venkata Varada Aiyangar alias N.T. Shamanna and Another
Madras High Court · (1906) ILR (Mad) 239 : (1906) 16 MLJ 238
Common Law Procedure Act, 1852 — Section 18, 19
High Courts10 Jan 1906
Anandamoyee Vs Lakhi Chandra Mitra
Calcutta High Court · (1906) 01 CAL CK 0012
Bengal Tenancy Act, 1885 — Section 155Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 1906
Girish Chandra Changdar Vs Golam Karim
Calcutta High Court · (1906) ILR (Cal) 451
High Courts08 Jan 1906Allowed
Chandra Kumar Majhi and others Vs Sandhyamoni and others
Calcutta High Court · (1906) 01 CAL CK 0006
High Courts08 Jan 1906
Abraham Pillai Vs Donald Smith and Another
Madras High Court · (1906) ILR (Mad) 324
Civil Procedure Code, 1908 (CPC) — Section 73, 75
High Courts05 Jan 1906
S.M. Sudevi Devi Vs Sovaram Agarwallah
Calcutta High Court · (1906) 01 CAL CK 0014
High Courts04 Jan 1906
Subbaroyadu Vs Gangayya
Madras High Court · (1906) ILR (Mad) 329
Provincial Small Cause Courts Act, 1887 — Section 23
High Courts03 Jan 1906
Camani Vs The Administrator-General of Madras and Others
Madras High Court · (1906) ILR (Mad) 290
High Courts23 Dec 1905Allowed
Emperor Vs Sakharam Ganu
Bombay High Court · (1906) 8 BOMLR 120
Penal Code, 1860 (IPC) — Section 376
High Courts22 Dec 1905Dismissed
Apurba Krishna Roy and Others Vs Chundermoney Debi and Others
Calcutta High Court · (1905) 12 CAL CK 0012