JUDGMENT DATABASE
Search 12,19,349 Indian judgments.
12,19,349 judgments in All Courts · page 60,522 of 60,968
Joyanti Kumar Mookerjee Vs J.B. Middleton
Calcutta High Court · (1900) ILR (Cal) 785
Queen-Empress Vs Samuel Luke
Allahabad High Court · (1900) 04 AHC CK 0002
Ashutosh Goswami and Others Vs Surnomoyi Dasi
Calcutta High Court · (1900) ILR (Cal) 714
Sheo Sampat Pande and Another Vs Bandhu Prasad Misr and Others
Allahabad High Court · (1900) 04 AHC CK 0007
Ramanadhan Chetti Vs Murugappa Chetti
Madras High Court · (1901) ILR (Mad) 45
Viraraghava Aiyangar Vs Ramaswami Aiyangar and Others
Madras High Court · (1900) 10 MLJ 242
Govinda Menon Vs Karunakara Menon and Others
Madras High Court · (1901) ILR (Mad) 43
Muhammad Askari Vs Radhe Ram Singh and Others
Allahabad High Court · (1900) 04 AHC CK 0004
Nabin Majhi Vs Raj Kumar Gouri Lal Singh Deo
Calcutta High Court · (1900) 04 CAL CK 0009
Chunder Kumar Mukerjee and Others Vs The Secretary of State for India in Council and Another
Calcutta High Court · (1900) ILR (Cal) 698
Sariatoolla Molla Vs Raj Kumar Roy and Another
Calcutta High Court · (1900) ILR (Cal) 709
Bisheshur Dial and Another Vs Ram Sarup
Allahabad High Court · (1900) 04 AHC CK 0006
Ishri Prasad Singh Vs Lalli Jas Kunwar and Another Lalli Jas Kunwar and Another Vs Ishri Prasad Singh
Allahabad High Court · (1900) 04 AHC CK 0005
Akhoy Kumar Chuckerbutty Vs Jagat Chunder Chuckerbutty
Calcutta High Court · (1900) ILR (Cal) 925
Bir Gir and Others Vs Baldeo Bharthi
Allahabad High Court · (1900) 03 AHC CK 0002
Doraisamy Aiyar Vs Annasamy Aiyar and Others
Madras High Court · (1900) 10 MLJ 307
Sadasiva Pillai and Another Vs Kalappa Mudaliar and Another
Madras High Court · (1901) ILR (Mad) 39