High Courts23 Mar 1900
Guruvajamma Vs Venkatakrishnama Chetti and Others
Madras High Court · (1901) ILR (Mad) 34
Court Fees Act, 1870 — Section 7(IV)(d)
JUDGMENT DATABASE
Search 12,19,330 Indian judgments.
12,19,330 judgments in All Courts · page 60,523 of 60,967
High Courts21 Mar 1900
Set Umedmal and Another Vs Srinath Ray and Another
Calcutta High Court · (1900) ILR (Cal) 810
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts21 Mar 1900
Raghava Charry Vs Oriental Life Assurance Company
Madras High Court · (1900) 10 MLJ 236
High Courts20 Mar 1900
Amrita Lal Mitter Vs Manick Lal Mullick and Others
Calcutta High Court · (1900) ILR (Cal) 551
High Courts19 Mar 1900
In Re: Second-Grade Pleader
Madras High Court · (1901) ILR (Mad) 83
Legal Practitioners Act, 1879 — Section 14, 40
High Courts19 Mar 1900
Lingam Krishna Bhupati Devu Vs Vikrama Devu
Madras High Court · (1900) 10 MLJ 256
High Courts19 Mar 1900
Seshayya Chettiar Vs Chengayya Chettiar and Another
Madras High Court · (1901) ILR (Mad) 31
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Mar 1900
Manikapalli Ramayya Vs Chinna Rangayya and Another
Madras High Court · (1900) 10 MLJ 234
Transfer of Property Act, 1882 — Section 53
High Courts15 Mar 1900
Pachiakutti Udaiyan Vs Panchanada Patten and Another
Madras High Court · (1900) 10 MLJ 204
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts15 Mar 1900
Muthuramalingam and Muthalagu and Others Vs The Queen
Madras High Court · (1901) 11 MLJ 127
Penal Code, 1860 (IPC) — Section 59
High Courts13 Mar 1900
Tayaramma Vs Seetaramaswami Naidu and Others
Madras High Court · (1901) ILR (Mad) 613 : (1900) 10 MLJ 214
Succession Act, 1925 — Section 114
High Courts12 Mar 1900
Venkatramier Vs Venkata Subramanien
Madras High Court · (1900) 10 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts12 Mar 1900
Venkatarama Ayyar and Others Vs Venkata Subrahmanian
Madras High Court · (1901) ILR (Mad) 27
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts09 Mar 1900
Venkata Jogayya Vs Venkatasimhadri Jagapatirazu
Madras High Court · (1901) ILR (Mad) 25
High Courts07 Mar 1900
Dino Nath Ghosh Vs Nobin Chunder Ghosh
Calcutta High Court · (1900) 03 CAL CK 0002
High Courts07 Mar 1900
Subrahmania Chetti Vs Sattaya Pathan and Others
Madras High Court · (1900) 10 MLJ 213
Civil Procedure Code, 1882 — Section 258Transfer of Property Act, 1882 — Section 135