High Courts10 Nov 1905
Runga Ayyar Vs Emperor
Madras High Court · (1906) ILR (Mad) 331
Criminal Procedure Code, 1898 (CrPC) — Section 476
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,525 of 61,086
High Courts09 Nov 1905
Kristnam Sooraya and Another Vs Pathma Bee and Another
Madras High Court · (1906) ILR (Mad) 151
High Courts04 Nov 1905
Poorna Chand Bural and Another Vs Corporation of Calcutta
Calcutta High Court · (1905) 11 CAL CK 0013
Calcutta Municipal Act, 1923 — Section 408, 419
High Courts03 Nov 1905
Abdul Samad Vs Corporation of Calcutta
Calcutta High Court · (1906) ILR (Cal) 287
Calcutta Municipal Act, 1923 — Section 449Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts02 Nov 1905
Krishnan by his next Friend Pathma Parvathi Ammal Vs Venkatapath Chett
Madras High Court · (1906) ILR (Mad) 318
High Courts02 Nov 1905
Chinnam Rajamannar and Another Vs Tadikonda Ramachendra Rao and Another
Madras High Court · (1906) ILR (Mad) 155
Probate and Administration Act, 1881 — Section 128, 130, 131Transfer of Property Act, 1882 — Section 135(b)
High Courts01 Nov 1905
Ganapathy Ayyar and Others Vs Chenga Reddi and Others
Madras High Court · (1906) ILR (Mad) 312
High Courts01 Nov 1905
Seetharama Aiyar, dead and Others, executors to the estaes of the deceased P. Subramania Aiyar Vs Chinna Chenga Reddy alias Chenga Reddy and Others
Madras High Court · (1906) 16 MLJ 33
High Courts30 Oct 1905
Chidambaram Chettiar and Others Vs Sri Rangachariar and Others
Madras High Court · (1906) ILR (Mad) 106
High Courts21 Oct 1905
Mahesh Chandra Pandey Vs Basanta Kumar Das
Calcutta High Court · (1905) 10 CAL CK 0002
High Courts18 Oct 1905
Emperor Vs Molla Fuzla Karim
Calcutta High Court · (1906) ILR (Cal) 193
Criminal Procedure Code, 1898 (CrPC) — Section 195, 432Penal Code, 1860 (IPC) — Section 210
High Courts17 Oct 1905
Kader Batcha and Others Vs Kader Batcha Rowthan and Others
Madras High Court · (1906) ILR (Mad) 237
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts17 Oct 1905
Emperor Vs Karuppana Pillai and Another
Madras High Court · (1906) ILR (Mad) 188
Court Fees Act, 1870 — Section 31
High Courts17 Oct 1905
Thangammai Nachiar Vs Subbammal and Another
Madras High Court · (1906) 16 MLJ 20
High Courts16 Oct 1905
Abu Baker Vs The Municipality of Negapatam
Madras High Court · (1906) ILR (Mad) 185
High Courts14 Oct 1905
The Advocate General Vs Adamji Mahomedalli
Bombay High Court · (1906) 8 BOMLR 565
High Courts13 Oct 1905
Bommali Musiligadu and Others Vs Madugula Nannigadu and Others
Madras High Court · (1905) 15 MLJ 492