High Courts17 Jan 1905
Ranjit Sing Vs Amullya Prosad Ghose and others
Calcutta High Court · (1905) 01 CAL CK 0016
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,524 of 61,069
High Courts17 Jan 1905
Narayanasami Naick, minor, by Next Friend Thatha Naick Vs Mangammal and Others
Madras High Court · (1905) ILR (Mad) 315 : (1905) 15 MLJ 143
High Courts13 Jan 1905
Parsidh Narain Singh and others Vs Ghanshyam Narain Singh and others
Calcutta High Court · (1905) 01 CAL CK 0001
High Courts06 Jan 1905
Brojo Lal Roy and others Vs R. Belchambers and others
Calcutta High Court · (1905) 01 CAL CK 0017
High Courts06 Jan 1905
Amrita Bibee Vs Kanhai Lal Agarwalla and others
Calcutta High Court · (1905) 01 CAL CK 0014
High Courts06 Jan 1905
Govindammal Vs Gopalachariar, minor, by next friend Vedantachariar and Another
Madras High Court · (1906) 16 MLJ 524
Transfer of Property Act, 1882 — Section 54
High Courts20 Dec 1904
Narayana Patter Vs Gopalakrishna Patter and Another
Madras High Court · (1905) ILR (Mad) 355 : (1905) 15 MLJ 247
High Courts19 Dec 1904
Ghana Kanta Mahanta Vs Musammat Gerela and Others
Calcutta High Court · 2 Ind. Cas. 550
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts19 Dec 1904Dismissed
Probodh Lal Kundu Vs Harish Chandra Dey and others
Calcutta High Court · (1904) 12 CAL CK 0002
Privy Council19 Dec 1904
Maharajah of Jeypore Vs Gunapuram Deenabandhu Pat-Naick and others
Privy Council · (1904) 32 IndApp 45
Privy Council19 Dec 1904
Bombay-Burmah Trading Corporation, Limited Vs Dorabji Cursetji Shroff
Privy Council · (1904) 32 IndApp 39
High Courts19 Dec 1904
Palaniandy Chetty Vs Veramalai Asari and Others
Madras High Court · (1905) 15 MLJ 486
High Courts16 Dec 1904
H.A. Lucas and others Vs Theodoras Lucas and another
Calcutta High Court · (1904) 12 CAL CK 0012
High Courts16 Dec 1904Dismissed
The Corporation of Calcutta Vs Shyama Charan Pal and Others
Calcutta High Court · (1904) 12 CAL CK 0001
High Courts14 Dec 1904
Baloram Gogai Vs Chintaram Kolita and Another
Calcutta High Court · (1904) 12 CAL CK 0011
High Courts14 Dec 1904
Krishna Kant Saha Vs Krishna Chandra Roy
Calcutta High Court · (1904) 12 CAL CK 0006