High Courts03 May 1901
Surja Kumar Dutt Vs Arun Chunderroy and Another
Calcutta High Court · (1901) ILR (Cal) 465
Limitation Act, 1963 — Section 7, 8
JUDGMENT DATABASE
Search 12,19,814 Indian judgments.
12,19,814 judgments in All Courts · page 60,527 of 60,991
High Courts03 May 1901
King Emperor Vs Takasi Nukayya
Madras High Court · (1901) ILR (Mad) 660
Criminal Procedure Code, 1898 (CrPC) — Section 248
Privy Council02 May 1901
Radha Raman Shaha and Others Vs Pran Nath Roy and others
Privy Council · (1901) 28 ILRPC 475
High Courts02 May 1901
Kachi Yuva Rangappa Kalakka Thola Udayar Vs Kachi Kalyana Rangappa Kalakka Thola Udayar and Another
Madras High Court · (1901) ILR (Mad) 562
High Courts02 May 1901
Alabi Koya and Another Vs Mussa Koya and Others
Madras High Court · (1901) ILR (Mad) 513
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts02 May 1901
Syed Ahmed and Others Vs Mussa Koya and Others
Madras High Court · (1901) 11 MLJ 227
Tamil Nadu Civil Courts Act, 1873 — Section 16
High Courts01 May 1901
Bhooni Money Dossee Vs Natobar Biswas
Calcutta High Court · (1901) ILR (Cal) 452
Limitation Act, 1963 — Article 25Penal Code, 1860 (IPC) — Section 500, 504
High Courts01 May 1901
King-Emperor Vs Tirumal Reddi and Others and Subbi Reddi
Madras High Court · (1901) ILR (Mad) 523
Penal Code, 1860 (IPC) — Section 109
High Courts29 Apr 1901
Mohammad Khumarali Vs Ranga Rao
Madras High Court · (1901) ILR (Mad) 654
Negotiable Instruments Act, 1881 (NI) — Section 51
High Courts26 Apr 1901
Reily Vs The King-Emperor
Calcutta High Court · (1901) ILR (Cal) 434
Criminal Procedure Code, 1898 (CrPC) — Section 195, 477Penal Code, 1860 (IPC) — Section 193, 466, 471
High Courts26 Apr 1901
Pasupati Nath Bose Vs Nanda Lal Bose
Calcutta High Court · (1901) ILR (Cal) 734
High Courts26 Apr 1901
Rajah Rameswar Persad Narain Singh and another Vs Harbans Singh and Others
Calcutta High Court · (1901) 04 CAL CK 0001
High Courts25 Apr 1901
Milathai Amir alias Manonmani Amir Vs Subbaraya Mudaliar
Madras High Court · (1901) 11 MLJ 309
High Courts25 Apr 1901
Hakim Muhammad Ashruff Hussain Saheb and Others Vs Syed Muhammad Ali Saheb
Madras High Court · (1901) ILR (Mad) 652
Presidency Small Cause Courts Act, 1882 — Section 19(q)
High Courts24 Apr 1901
Sheobarat Singh and Others Vs Nawrangdeo Narain Singh
Calcutta High Court · (1901) ILR (Cal) 364
Bengal Tenancy Act, 1885 — Section 121, 122, 140
High Courts24 Apr 1901
Toolsi Das Kurmokar Vs Madan Gopal Dey
Calcutta High Court · (1901) ILR (Cal) 499
High Courts24 Apr 1901
Kristnama Naicken and Others Vs Srinivasavarathachari and Another
Madras High Court · (1901) 11 MLJ 308
High Courts24 Apr 1901
Visvanathan Chetti Vs Ramanathan Chetti and Others
Madras High Court · (1901) ILR (Mad) 646
Limitation Act, 1963 — Section 5