High Courts19 Jul 1905
Suppa Tevan and Others Vs Emperor
Madras High Court · (1906) ILR (Mad) 89 : (1905) ILR (Mad) 89
Criminal Procedure Code, 1898 (CrPC) — Section 164Oaths Act, 1873 — Section 4Penal Code, 1860 (IPC) — Section 193
JUDGMENT DATABASE
Search 12,21,665 Indian judgments.
12,21,665 judgments in All Courts · page 60,529 of 61,084
High Courts18 Jul 1905
Arunachallam Chettiar Vs Chidambaram Chettiar
Madras High Court · (1906) ILR (Mad) 97 : (1905) 15 MLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts15 Jul 1905
Hari Bhuimali and others Vs The Emperor, on the complaint of Tincowri Kotal
Calcutta High Court · (1905) 07 CAL CK 0003
High Courts14 Jul 1905
Sourendra Nath Mittra Vs The Emperor
Calcutta High Court · (1905) 07 CAL CK 0001
High Courts13 Jul 1905
Hari Mohan Singh Vs Kali Prosad Chaliha
Calcutta High Court · (1906) ILR (Cal) 11
Bengal Tenancy Act, 1885 — Section 104(2), 108(2)
High Courts12 Jul 1905Dismissed
J.C. Galstaun Vs Secretary of State for India in Council and Others
Calcutta High Court · (1905) 07 CAL CK 0022
High Courts12 Jul 1905Dismissed
Chinta Money Aditya Vs Haladhur Maiti
Calcutta High Court · (1905) 07 CAL CK 0004
High Courts11 Jul 1905
Abdoolla Bhay Sarafalli Vs Ismail Bin Shaikh Badal
Calcutta High Court · (1906) ILR (Cal) 571
Copyright Act, 1957 — Section 14, 6
High Courts11 Jul 1905
Bhola Nath Dey and Others Vs The Emperor
Calcutta High Court · (1905) 07 CAL CK 0011
High Courts08 Jul 1905Dismissed
Madhu Sudan Sen Vs Kamini Kanta Sen
Calcutta High Court · (1905) 07 CAL CK 0017
Privy Council07 Jul 1905
Benode Behari Bose Vs Nistarini Dassi
Privy Council · (1906) 33 ILRPC 180 : (1905) 32 IndApp 193
High Courts05 Jul 1905
Kurrutulain Bahadur Vs Nuzbat-ud-Dowla Abbas Hossein Khan
Calcutta High Court · (1906) ILR (Cal) 113
Civil Procedure Code, 1908 (CPC) — Section 13
Privy Council05 Jul 1905
Mirza Kurratulain Bahadure and Others Vs Nawab Nuzhat-Ud-Dowla Abbas Hossein Khan, Alias Peara Saheb
Privy Council · (1905) 32 IndApp 244
High Courts04 Jul 1905Dismissed
Ratan Lall Biswas and Another Vs Jadu Halsana and Others
Calcutta High Court · (1905) 07 CAL CK 0021
High Courts04 Jul 1905
Lal Behari Saha Vs Bejoy Sankar Sikdar and Others
Calcutta High Court · (1905) 07 CAL CK 0020
High Courts30 Jun 1905
Annoda Prasad Banerjee Vs Nobo Kishore Roy
Calcutta High Court · (1906) ILR (Cal) 560
Presidency Small Cause Courts Act, 1882 — Section 19
High Courts30 Jun 1905
Ashutosh Mallick Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 50
Penal Code, 1860 (IPC) — Section 415, 420