JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,528 of 61,069
Bagdu Majhi and others Vs Raja Sri Sri Durga Prosad Singha
Calcutta High Court · (1904) 08 CAL CK 0009
Subba Reddi and Another Vs Kotamma and Others
Madras High Court · (1904) 14 MLJ 442
Jnaendra Mohan Chowdhry Vs Gopal Das Chowdhry
Calcutta High Court · (1904) ILR (Cal) 1026
Dulal Chandra Deb Vs Ram Narain Deb
Calcutta High Court · (1904) ILR (Cal) 1057
Chendrasekhara Dalai and Another Vs Emperor
Madras High Court · (1904) 14 MLJ 491
Protap Chandra Das and others Vs Biseswar Pramanick
Calcutta High Court · (1904) 08 CAL CK 0003
Venkata Hanumanulu Garu Vs Lachchamma and Others
Madras High Court · (1904) 14 MLJ 464
Kesava Pillay Vs Kannusamy Pillay and Others
Madras High Court · (1905) 15 MLJ 30
Gopal Prosad Bhakat Vs Rajah Dibbya Singh Deb and Others
Calcutta High Court · (1904) 08 CAL CK 0006
The Chiarman, Municipal Council Vs Suserla Venketeswarulu alias Venkatakrishna Brahmin Sastri and Another
Madras High Court · (1906) 16 MLJ 53
Thiruvenkata Mudaliar Vs Muthu Aiyar alias Mahadeva Aiyar
Madras High Court · (1904) 14 MLJ 431
Latchmanan Chetty Vs Ramanathan Chetty through his mother and next friend Alamelu Achi and Another
Madras High Court · (1905) ILR (Mad) 127 : (1904) 14 MLJ 436
Maharajah of Vizianagram being minor, by Collector and guardian H.F.A. Gilman, Esq. Vs Chelliah
Madras High Court · (1904) 14 MLJ 468
Subramanian Patter and Others Vs Vembammal
Madras High Court · (1904) 14 MLJ 339
Linga Reddy Vs Hussain Reddy and Another
Madras High Court · (1904) 14 MLJ 430
Hara Sundar Majumdar Vs Basunta Kumar Roy and Others
Calcutta High Court · (1904) 08 CAL CK 0016
Jotoni Chowdhurani Vs Amor Krishna Saha and Another
Calcutta High Court · 1 Ind. Cas. 164
T.E. Madden Vs Alfred John Bridge and others
Calcutta High Court · (1904) 08 CAL CK 0008
Halimannissa Chowdhrani Vs Secretary of State for India
Calcutta High Court · (1904) ILR (Cal) 1036