JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,521 of 61,069
Kristnamrazu Vs Marrazu
Madras High Court · (1905) ILR (Mad) 495 : (1905) 15 MLJ 255
Ismail Bin Shaik Badal Vs Ali Bhoy Sarafali
Calcutta High Court · (1905) 03 CAL CK 0026
Alimunnissa Chowdhrani Vs Shyama Charan Roy and Others
Calcutta High Court · (1905) 03 CAL CK 0025
Ram Doyal Das Vs Kamala Priya Debya
Calcutta High Court · 3 Ind. Cas. 223
Gopu Kolandavelu Chetty Vs T. Sami Royar
Madras High Court · (1905) 15 MLJ 466
Vaidhinathasamy Iyer Vs Somasundram Pillai
Madras High Court · (1905) ILR (Mad) 473 : (1905) 15 MLJ 126
The Manager of the Court of Wards Vs Ramasami Reddi
Madras High Court · (1905) ILR (Mad) 437 : (1905) 15 MLJ 236
Hari Sankar Dutt Vs Kali Kumar Patra on his death brojendra k. Patra and others
Calcutta High Court · (1905) 03 CAL CK 0002
Arumugam Chetti and Others Vs Venkateswara Ettappa Maharajah Ayyan Avergal
Madras High Court · (1905) ILR (Mad) 444 : (1905) 15 MLJ 292
Rajendra Nauain Roy and Others Vs Mahomed Arzumand Khan
Calcutta High Court · (1905) 03 CAL CK 0014
Nittyanund Roy Bahadur and others Vs Paresh Nath Sen
Calcutta High Court · (1905) 03 CAL CK 0006
Jogendra Nath Singh and Another Vs Kali Charan Roy and Others
Calcutta High Court · (1905) 03 CAL CK 0021
Rammoyi Dasi Vs Rupai Pramanick
Calcutta High Court · 9 Ind. Cas. 801
The Secretary of State for India in Council Vs Manjeshwar Krishnayya and Kinhanna Shetty, Kariasta to the Rajah of Vittal Panduranga Pai and Others and Kuchur Subba Row Vs The Secretary of State for India in Council
Madras High Court · (1905) 15 MLJ 147
Raja Promoda Nath Roy Vs Sri Govindo Chowdhury
Calcutta High Court · (1905) 03 CAL CK 0007
Ezra Vs Secretary of State For India In Council and others
Privy Council · (1905) 32 ILRPC 605 : (1905) 32 IndApp 93