JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,422 of 61,106
High Courts02 Mar 1909
Kashinath Moreshwar Vaidya Vs Baji Pandurang Vaidya
Bombay High Court · 3 Ind. Cas. 763
High Courts02 Mar 1909
Sannasi Ambalagarau and Another Vs Venkatapathy Chetty and Others
Madras High Court · 2 Ind. Cas. 420
High Courts01 Mar 1909
Sital Rai and Another Vs Nandalal and Others
Calcutta High Court · (1909) 03 CAL CK 0001
High Courts01 Mar 1909
Ram Charan and Others Vs Ram Das
Allahabad High Court · 1 Ind. Cas. 759
Limitation Act, 1963 — Section 7
High Courts01 Mar 1909
Muhamad Husain Rowther and Others Vs Muhamad Abubakar Rowther and Others
Madras High Court · 2 Ind. Cas. 427 : (1910) 20 MLJ 699
High Courts01 Mar 1909
In Re: C.L. Cantho and Co.
Madras High Court · (1910) ILR (Mad) 53 : 5 Ind. Cas. 845
High Courts01 Mar 1909
Chockalingam, Minor by His Mother and Guardian, Ammakutti Ammal Vs The Madura Meenatchi Sundareswarar Devasthanam
Madras High Court · 4 Ind. Cas. 1141(1)
High Courts27 Feb 1909Dismissed
Ram Dhani Sahu Vs Lalit Singh and Others
Allahabad High Court · (1909) ILR (All) 328
High Courts26 Feb 1909
Karippala alias Varipayur Manakkkal Narayanan Nambudripad and Others Vs Muchai Manakal Sankaran Nambudripad and Others
Madras High Court · 13 Ind. Cas. 233
High Courts26 Feb 1909
Mohabir Saran and Others Vs Lala Baldeo Sahai and Others
Calcutta High Court · (1909) 02 CAL CK 0016
High Courts26 Feb 1909
Girwar Prashad and Another Vs Emperor
Allahabad High Court · 1 Ind. Cas. 306
Criminal Procedure Code, 1898 (CrPC) — Section 478Penal Code, 1860 (IPC) — Section 109
High Courts26 Feb 1909
Fayazuddin and Others Vs Aminuddin and Others
Allahabad High Court · 1 Ind. Cas. 354
High Courts26 Feb 1909
Imbichi Kandan Vs Kozhikot Kizhake Kovilagath Viyathen Sree Devi alias Valia Thamburath Avergal and Others
Madras High Court · 4 Ind. Cas. 875(1)
High Courts26 Feb 1909
Karippala alias Veripayur Manakkal Narayanan Nambudripad and Others Vs Muchai Manakal Sankaran Nambudripad and Others
Madras High Court · (1912) 22 MLJ 126
High Courts25 Feb 1909
Gopinath Jew Thakur and Others Vs Radha Kanta Thakurji and Others
Calcutta High Court · (1909) 02 CAL CK 0029
High Courts25 Feb 1909
Mohini Mohan Adhikary Vs Kashinath Roy Chowdhry
Calcutta High Court · (1909) ILR (Cal) 615