JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,420 of 60,970
Shaikh Kamar-Ud-Din Ahmad Vs Jawahir Lal and another
Privy Council · (1905) 32 IndApp 102
Ramjoy Nath Sarcar Vs Shambhu Nath Shaha and Others
Calcutta High Court · (1905) 03 CAL CK 0028
Sheikh Murullah Vs Sheikh Burullah
Calcutta High Court · (1905) 03 CAL CK 0001
Guru Prasanna Lahiri and others Vs Jotindra Mohan Lahiri and others
Calcutta High Court · (1905) 03 CAL CK 0005
Raghava Chariar (dead) and Others Vs Seshadri Iyengar and Others
Madras High Court · (1905) 15 MLJ 374
Ambalavana Pandara Sannadhy Vs The Secretary of State for India in Council
Madras High Court · (1905) ILR (Mad) 539 : (1905) 15 MLJ 251
Pullanapally Sankaran Nambudri Vs Musalyam Vittil Thala Kat Mahamed (deceased) and Others
Madras High Court · (1905) ILR (Mad) 505 : (1905) 15 MLJ 416
Gopi Narain Khanna and Others Vs Babu Bansidhar
Privy Council · (1905) 32 IndApp 123
Veerabhadra Raju Bahadur Garu Vs Chiranjivi Raju Garu
Privy Council · (1905) 32 IndApp 105
Razia Bibi and Others Vs Maulvi Saiyid Muhammad Munawwar Ali
Privy Council · (1905) 32 IndApp 86
Yethirajulu Naidu Vs Mukunthu Naidu and Others
Madras High Court · (1905) ILR (Mad) 363 : (1905) 15 MLJ 299
Rai Banomali Roy Bahadur Vs Jagat Chundra Bhowmick and another
Privy Council · (1905) 32 IndApp 80
Swaminatha Aiyar and Another Vs Vaithianatha Sastrial
Madras High Court · (1905) ILR (Mad) 466 : (1905) 15 MLJ 116
Akhileshwar Singh Roy Vs The Emperor
Calcutta High Court · (1905) 03 CAL CK 0022
Shaikh Jonab Ali and others Vs Rakibuddin Mallik and others
Calcutta High Court · (1905) 03 CAL CK 0016
The Port Canning and Land Improvement Co., LD. Vs Dharanidhar Sardar
Calcutta High Court · (1905) 03 CAL CK 0004