High Courts30 Jul 1908Dismissed
Imtiaz Fatima Vs Muhammad Kamil
Allahabad High Court · (1909) ILR (All) 557
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,418 of 61,069
High Courts30 Jul 1908
In Re: Rudra Gowd and Others
Madras High Court · (1908) 18 MLJ 561
Criminal Procedure Code, 1898 (CrPC) — Section 259
High Courts29 Jul 1908Dismissed
Jalbhoy Ardesir Sett Vs Secretary of State for India
Bombay High Court · (1908) 10 BOMLR 931
Land Acquisition Act, 1894 — Section 23
High Courts29 Jul 1908
R.Y.R.M. Chokkalingam Chettiar Vs S. Srinivasa Pather and Another
Madras High Court · 4 Ind. Cas. 170
Contract Act, 1872 — Section 43
High Courts28 Jul 1908Dismissed
Janki Vs Kallu Mal and Others
Allahabad High Court · (1909) ILR (All) 236 : 2 Ind. Cas. 213
High Courts28 Jul 1908
Pannichand and Others Vs T. Nanoo Sanker Tawker
Madras High Court · (1908) 18 MLJ 456
High Courts28 Jul 1908
Sundarappaiyar and Others Vs Rama Hari Hari Rama Arunachella Chettiar
Madras High Court · (1908) ILR (Mad) 493 : (1908) 18 MLJ 487
Provincial Insolvency Act, 1920 — Section 7
High Courts27 Jul 1908
Nagendra Kumar Basu Vs Nabin Mandal
Calcutta High Court · (1909) ILR (Cal) 189
Civil Procedure Code, 1908 (CPC) — Section 100, 108, 157, 158
High Courts27 Jul 1908
Prosonna Kumar Bose and Others Vs Sarat Shoshi Ghose and Others
Calcutta High Court · 1 Ind. Cas. 766
High Courts27 Jul 1908
Hiralal Marwari Vs Chandrabali Haldarin and Others
Calcutta High Court · 1 Ind. Cas. 153
High Courts27 Jul 1908
Prosanno Kumar Bose Vs Sarat Shosi Ghosh and Others
Calcutta High Court · (1908) 07 CAL CK 0002
High Courts27 Jul 1908
Nagendra Kumar Bose and Others Vs Nabin Mandal
Calcutta High Court · 1 Ind. Cas. 741
Civil Procedure Code, 1908 (CPC) — Section 100, 157
Privy Council27 Jul 1908
Kalka Parshad and Others Vs Mathura Paeshad and others
Privy Council · (1908) 35 IndApp 166 : 1 IndCas 175
Privy Council27 Jul 1908
Kalka Prasad and Others Vs Mathura Prasad and another
Privy Council · (1908) 30 ILRPC 510
Privy Council26 Jul 1908
Bank of Bombay and Another Vs Suleman Somji and others
Privy Council · (1908) 35 IndApp 139
High Courts24 Jul 1908
Shib Chandra Gossain Vs Hriday Chandra Dass
Calcutta High Court · (1908) 07 CAL CK 0019
High Courts24 Jul 1908
Ishwar Chandra Ghoshal Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0018
High Courts24 Jul 1908
Abdul Rauf and Another Vs Rahomuddin Bhuia
Calcutta High Court · 4 Ind. Cas. 328
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts24 Jul 1908
Nagendra Bala Debya Vs Tarapada Acharjee
Calcutta High Court · 4 Ind. Cas. 369
Civil Procedure Code, 1908 (CPC) — Section 108Limitation Act, 1963 — Section 22