Privy Council11 Mar 1909
Ramakanta Das Mohapatra Vs Shamanand Das Mohapatra
Privy Council · (1909) 36 ILRPC 590
JUDGMENT DATABASE
Search 12,22,105 Indian judgments.
12,22,105 judgments in All Courts · page 60,419 of 61,106
High Courts11 Mar 1909
Arayalpurath Randupurayil Kunhimayan and Another Vs Kautilat Cheekiladen Ahmad Kuth Haji and Others
Madras High Court · 2 Ind. Cas. 204
High Courts11 Mar 1909
Ramaswami Naik Vs Thiruvenkatam Pillai and Others
Madras High Court · 4 Ind. Cas. 1142
High Courts10 Mar 1909
P.R. and Co. Vs Bhagvan Das Chaturbhuj
Bombay High Court · 2 Ind. Cas. 475
Contract Act, 1872 — Section 120, 73
High Courts10 Mar 1909
Bejoy Sankar Sikdar and Others Vs Rajendra Kumar Basu and Others
Calcutta High Court · (1909) 03 CAL CK 0059
High Courts10 Mar 1909
Ram Khelawan Singh Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 827
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 149, 324, 326
High Courts10 Mar 1909
Cooverjee Bhoja Vs Rajendra Nath Mukerjee
Calcutta High Court · (1909) ILR (Cal) 617 : 2 Ind. Cas. 831
High Courts10 Mar 1909
Ram Khelawan Singh and Others Vs Emperor
Calcutta High Court · 3 Ind. Cas. 96
Penal Code, 1860 (IPC) — Section 147, 324, 326
High Courts10 Mar 1909
Golam Mohiuddin Hossein Vs Parbati
Calcutta High Court · (1909) ILR (Cal) 665
General Clauses Act, 1897 — Section 2(5)
High Courts10 Mar 1909Dismissed
Kumar Rameswar Maliah Vs Ram Tarak Hazra
Calcutta High Court · (1909) 03 CAL CK 0019
High Courts10 Mar 1909
Chella Nagi Reddi Vs Jevipothula Venkata Reddy and Another
Madras High Court · 4 Ind. Cas. 1143
High Courts10 Mar 1909
Muthu Kumaraswami Rowthan Minda Nayanar Vs Kuppusawmi Aiyangar and Others
Madras High Court · (1910) ILR (Mad) 74 : 3 Ind. Cas. 82
High Courts09 Mar 1909Allowed
Ananda Kishore Chowdhury and Others Vs Daiji Thakurani
Calcutta High Court · (1909) 03 CAL CK 0033
High Courts09 Mar 1909
Ananda Kishore Chowdhry Vs Daije Thakurain
Calcutta High Court · (1909) ILR (Cal) 726
Court Fees Act, 1870 — Section 13Estates Partition Act, 1897 — Section 119, 25
High Courts09 Mar 1909
M.H. Mackenzie Vs Lala Narsing Sahai and Another
Calcutta High Court · (1909) 03 CAL CK 0003
High Courts09 Mar 1909
Bhaurao Jivaji Tivle Vs Radhabai Laxaman Jivaji
Bombay High Court · 2 Ind. Cas. 431