High Courts17 Jun 1908Dismissed
Jamadar Singh Vs Serazuddin Ahamad Chowdhury and others
Calcutta High Court · (1908) 06 CAL CK 0039
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,423 of 61,069
High Courts17 Jun 1908
Tarakishore Chowdhury Vs Nabin Chandra Karmokar and Others
Calcutta High Court · 30 Ind. Cas. 53
High Courts17 Jun 1908Dismissed
Maharaja Radha Kishore Manikya Bahadur Vs Umed Ali
Calcutta High Court · (1908) 06 CAL CK 0003
High Courts17 Jun 1908
Udit Narain Chowdhury Vs Mathura Pershad Mahata
Calcutta High Court · (1908) 06 CAL CK 0002
High Courts17 Jun 1908Dismissed
In Re: S.E. Dubash
Bombay High Court · (1908) 10 BOMLR 628
Penal Code, 1860 (IPC) — Section 352
High Courts16 Jun 1908
Prabhakar Kashinath Vs Khanderao Antajirao
Bombay High Court · (1908) 10 BOMLR 625
Dekkhan Agriculturists Relief Act, 1879 — Section 12
High Courts15 Jun 1908
Sarat Chandra Dhal Vs Damodar Manna
Calcutta High Court · (1908) 06 CAL CK 0023
High Courts15 Jun 1908
Dibakar Bisi Vs Chatto Bag
Calcutta High Court · 6 Ind. Cas. 672
Central Provinces Land Revenue Act, 1881 — Section 78, 82, 83
High Courts15 Jun 1908
Bayabai and Others Vs Haji Noor Muhammad
Bombay High Court · 2 Ind. Cas. 146
Civil Procedure Code, 1908 (CPC) — Section 74
High Courts13 Jun 1908Dismissed
Bithal Das and Others Vs Jamna Prasad and Others
Allahabad High Court · (1908) ILR (All) 476
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts12 Jun 1908Dismissed
Rahimuddin Sarkar Vs Jagat Kishore Acharya
Calcutta High Court · (1908) 06 CAL CK 0020
High Courts12 Jun 1908Dismissed
Jatindra Narain Acharya chowdhary Vs Moharam Akand and others
Calcutta High Court · (1908) 06 CAL CK 0015
High Courts12 Jun 1908
Hari Das Bairagi Vs Udoy Chandra Das Bairagi and Another
Calcutta High Court · (1908) 06 CAL CK 0001
High Courts12 Jun 1908Dismissed
Karan Singh Vs Bechan Singh
Allahabad High Court · (1908) ILR (All) 447
North Western Provinces Tenancy Act, 1901 — Section 165
High Courts11 Jun 1908
Sheikh Mansar Ali Vs Matiullah and others
Calcutta High Court · (1908) 06 CAL CK 0035
High Courts11 Jun 1908
Ramdeo and another Vs Goneshnarain and another
Calcutta High Court · (1908) 06 CAL CK 0018
High Courts10 Jun 1908Allowed
The Surat City Municipality Vs Tyabali Daudbhai
Bombay High Court · (1908) 10 BOMLR 622
High Courts10 Jun 1908
Asharam Sadhani and Others Vs Chandi Churn Mukerjee
Calcutta High Court · 2 Ind. Cas. 549
High Courts10 Jun 1908Dismissed
Purkhit Panda Vs Ananda Gaontia
Calcutta High Court · (1908) 06 CAL CK 0004