High Courts18 Nov 1908
Bepin Behary Shaha Vs Mokunda Lal Ghosh
Calcutta High Court · (1909) ILR (Cal) 122
Transfer of Property Act, 1882 — Section 92, 93
JUDGMENT DATABASE
Search 12,21,770 Indian judgments.
12,21,770 judgments in All Courts · page 60,425 of 61,089
High Courts18 Nov 1908
Valasubramania Pillai Vs Ramanathan Chettiar and Others
Madras High Court · (1909) ILR (Mad) 421 : 2 Ind. Cas. 309
High Courts18 Nov 1908
Jammalamadaku Subbalakshmamma and Another Vs Jammala Venkatarayadu and Others
Madras High Court · (1909) ILR (Mad) 318 : 2 Ind. Cas. 525(1)
High Courts18 Nov 1908
Ummar Sahib Vs Vythilinga Mudali and Another
Madras High Court · 4 Ind. Cas. 1135
High Courts18 Nov 1908
Emperor Vs Madiga Nallavadu
Madras High Court · (1909) ILR (Mad) 47 : 1 Ind. Cas. 207(1)
High Courts17 Nov 1908
Nana Tawker Vs Ramachandra Tawker and Another
Madras High Court · (1909) ILR (Mad) 377 : 2 Ind. Cas. 519
High Courts17 Nov 1908
In Re: Kither Khan and Another
Madras High Court · 4 Ind. Cas. 1116
Penal Code, 1860 (IPC) — Section 300
High Courts17 Nov 1908
Amarsang Mavsang Vs Jethalal Maganlal
Bombay High Court · (1908) 10 BOMLR 1201
High Courts17 Nov 1908
Surendra Nath Sen and Another Vs Dinabandhu Naik
Calcutta High Court · 4 Ind. Cas. 535
Bengal Tenancy Act, 1885 — Section 48, 49
High Courts17 Nov 1908
Sundrabai Saheb Vs The Collector of Belgaum
Bombay High Court · (1908) 10 BOMLR 1197
High Courts17 Nov 1908
Arundava Ammal Vs Gopala Krishna Pillai and Others
Madras High Court · 4 Ind. Cas. 1107
Transfer of Property Act, 1882 — Section 3, 40
High Courts17 Nov 1908
In Re: Abdul Kadir Saheb
Madras High Court · 4 Ind. Cas. 1107(1)
Criminal Procedure Code, 1898 (CrPC) — Section 532, 537
High Courts16 Nov 1908
Sreeraja Venkata Narasimha Appa Row Bahadur Vs Sree Rajah Malraju Lakshmi Venkayamma Row Bahadur
Madras High Court · 2 Ind. Cas. 316
High Courts16 Nov 1908
Esmail Ebrahim Vs Haji Jan Mahomed
Bombay High Court · (1908) 10 BOMLR 1172
Civil Procedure Code, 1908 (CPC) — Section 103, 117
High Courts16 Nov 1908
Government Pleader Vs Jagannath M. Samant
Bombay High Court · (1908) 10 BOMLR 1169
High Courts16 Nov 1908
R. Vaidyanath Aiyar and Another Vs G. Aiyasamy Aiyar and Others
Madras High Court · (1909) ILR (Mad) 191 : 1 Ind. Cas. 408
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram
Allahabad High Court · 1 Ind. Cas. 561
Civil Procedure Code, 1908 (CPC) — Section 13
High Courts14 Nov 1908Dismissed
Piari Lal Vs Nand Ram and Others
Allahabad High Court · (1909) ILR (All) 19