High Courts17 Aug 1908Dismissed
Emperor Vs Tribhuvandas P. Mangrolevala
Bombay High Court · (1908) 10 BOMLR 801
Criminal Procedure Code, 1898 (CrPC) — Section 225, 233, 236Penal Code, 1860 (IPC) — Section 124A
JUDGMENT DATABASE
Search 12,21,593 Indian judgments.
12,21,593 judgments in All Courts · page 60,426 of 61,080
High Courts17 Aug 1908
K.T. Ellusah Vs Ruppa Rangayyan and Another
Madras High Court · 4 Ind. Cas. 1102
High Courts15 Aug 1908
Uderam Kesaji Vs Hyderally Abdul Kayum
Bombay High Court · (1908) 10 BOMLR 1141
Specific Relief Act, 1877 — Section 53
High Courts14 Aug 1908
Kali Charan Ghosh and Others Vs Arman Bibi and Others
Calcutta High Court · 4 Ind. Cas. 473
High Courts14 Aug 1908Allowed
Emperor Vs Jaffar Haji Ismail
Bombay High Court · (1908) 10 BOMLR 1052
Cantonments Code, 1899 — Section 66(1)
High Courts14 Aug 1908Allowed
Ranu Shivji Barate Vs Laxmanrao Krishna
Bombay High Court · (1908) 10 BOMLR 943
Transfer of Property Act, 1882 — Section 59
High Courts13 Aug 1908
In Re: Jogendra Nath Mukhuti and Others
Calcutta High Court · (1909) ILR (Cal) 271
High Courts13 Aug 1908
Jogendra Nath Mukhuti and Others Vs Corporation of Calcutta
Calcutta High Court · 1 Ind. Cas. 968
Calcutta Municipal Act, 1923 — Section 88
High Courts13 Aug 1908Dismissed
Akbar Khan and Another Vs Turaban
Allahabad High Court · 1 Ind. Cas. 557
Limitation Act, 1963 — Article 120(II)
High Courts13 Aug 1908Dismissed
Jagar Nath Singh and Others Vs Lalta Prasad and Others
Allahabad High Court · 1 Ind. Cas. 562
Contract Act, 1872 — Section 64Evidence Act, 1872 — Section 115Specific Relief Act, 1877 — Section 41
High Courts12 Aug 1908
Leong Mow and Others Vs Tchun Chun
Calcutta High Court · (1908) 08 CAL CK 0003
High Courts11 Aug 1908
G.R. Fox and Another Vs Beni Pershad Koer
Calcutta High Court · 4 Ind. Cas. 556
Limitation Act, 1963 — Article 89, 90
High Courts11 Aug 1908
Kanchan Gorhi Vs Ram Kishun Mundul
Calcutta High Court · (1909) ILR (Cal) 72
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476Penal Code, 1860 (IPC) — Section 211
High Courts11 Aug 1908
Kanchan Garhi Vs Ram Kishun Mundul
Calcutta High Court · 1 Ind. Cas. 203
Criminal Procedure Code, 1898 (CrPC) — Section 470
High Courts11 Aug 1908
Kanungoe Krishun Prosad Vs Romesh Chunder Mandul and Others
Calcutta High Court · 4 Ind. Cas. 467
High Courts11 Aug 1908
In Re: L. Jogiah and Another
Madras High Court · (1908) ILR (Mad) 510 : (1908) 18 MLJ 466
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts11 Aug 1908
In Re: Chinna Ramana Gowd
Madras High Court · (1908) ILR (Mad) 506 : (1908) 18 MLJ 573
Criminal Procedure Code, 1898 (CrPC) — Section 162
High Courts10 Aug 1908
Jagadish Chandra Shaha Vs Kripa Nath Shaha
Calcutta High Court · (1909) ILR (Cal) 130
Civil Procedure Code, 1882 — Section 244, 295
High Courts10 Aug 1908
Sreemati Atarmani Dasi Vs The Corporation of Calcutta
Calcutta High Court · (1908) 08 CAL CK 0022
High Courts10 Aug 1908
Jagadish Chundra Shaha Vs Kirpa Nath Shaha
Calcutta High Court · 1 Ind. Cas. 783