JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,427 of 61,104
High Courts29 Jan 1909
Kumar Brij Bahadur Vs Musammat Dallo and Another
Allahabad High Court · 1 Ind. Cas. 137
High Courts28 Jan 1909
Durlav Prodhania and Another Vs Mahammad Mainaddi Bepari, and Others
Calcutta High Court · (1909) 01 CAL CK 0049
High Courts28 Jan 1909
Upendra Nath Bagchi Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 375
Criminal Procedure Code, 1898 (CrPC) — Section 147Penal Code, 1860 (IPC) — Section 500
High Courts28 Jan 1909
Jnananjan Banerjee and Others Vs Adoremoney Dassee and Others
Calcutta High Court · 3 Ind. Cas. 93
Limitation Act, 1963 — Article 134, 7
High Courts28 Jan 1909
Golap Sundari Debi and Another Vs Indra Kumar Hazra and Others
Calcutta High Court · (1909) 01 CAL CK 0006
High Courts28 Jan 1909Allowed
Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · (1909) ILR (All) 285
High Courts28 Jan 1909
Chaudhari Gopi Nath Singh Vs Hardeo Singh and Others
Allahabad High Court · 1 Ind. Cas. 137(1)
Limitation Act, 1963 — Section 20Transfer of Property Act, 1882 — Section 90
High Courts27 Jan 1909Disposed Of
Negi Puran Singh and Others Vs Hira Singh and Others
Allahabad High Court · 1 Ind. Cas. 146
High Courts27 Jan 1909Dismissed
Babu Baroda Parshad Bose Vs Babu Peare Lal
Allahabad High Court · 1 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Section 17(III)
High Courts26 Jan 1909
Jogendra Chandra Roy Vs Shyam Das
Calcutta High Court · (1909) ILR (Cal) 543
Civil Procedure Code, 1882 — Section 248
High Courts26 Jan 1909
Hiralal Icchalal Majmundar Vs Narsilal Chaturbhujdas Desai
Bombay High Court · 2 Ind. Cas. 469
Limitation Act, 1877 — Section 19Transfer of Property Act, 1882 — Section 60
High Courts25 Jan 1909
Appandai Vathiyar and Others Vs Ragubali Mudaliar and Others
Madras High Court · 5 Ind. Cas. 280
High Courts25 Jan 1909
Mahomed Shah Vs Official Trustee of Bengal
Calcutta High Court · (1909) ILR (Cal) 431 : 2 Ind. Cas. 292
High Courts25 Jan 1909
Maharani Janki Koer Vs Sham Sivendra Sahi
Calcutta High Court · (1909) 01 CAL CK 0017