High Courts10 Apr 1908
E.F. Sandys Vs Upendra Chandra Sinha Roy
Calcutta High Court · 2 Ind. Cas. 547
Civil Procedure Code, 1908 (CPC) — Section 108
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,428 of 61,069
High Courts09 Apr 1908Dismissed
Askaran Baid and Another Vs Piyar Bux alias PIR Bux and another
Calcutta High Court · (1908) 04 CAL CK 0023
High Courts09 Apr 1908
Ganga Das Sil Vs Ananda Chandra Roy and Others
Calcutta High Court · 2 Ind. Cas. 548
Transfer of Property Act, 1882 — Section 106
High Courts09 Apr 1908
Laliteshwar Singh Vs Maharaja Rameshwar Singh Bahadur and Others
Calcutta High Court · 4 Ind. Cas. 331
High Courts08 Apr 1908
Bejoy Krishna Ghosh Vs Ashutosh Ghosh and Others
Calcutta High Court · 4 Ind. Cas. 519
High Courts08 Apr 1908
Prankrishna Shaini and Others Vs Kunja Behari Das and Others
Calcutta High Court · 4 Ind. Cas. 61
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 22
High Courts08 Apr 1908Dismissed
Girish Chandra Chongdar Vs Satish Chandra Sarkar and Others
Calcutta High Court · (1908) 04 CAL CK 0003
High Courts08 Apr 1908
Chama Swami and Another Vs Padala Ananda and Another
Madras High Court · (1908) ILR (Mad) 439 : (1908) 18 MLJ 306
High Courts07 Apr 1908
The King Emperor Vs Kanna
Madras High Court · (1908) 18 MLJ 329
Tamil Nadu Towns Nuisances Act, 1889 — Section 3(6)
High Courts07 Apr 1908
Chairman of Giridhi Municipality Vs Suresh Chandra Mozumdar
Calcutta High Court · (1908) 04 CAL CK 0020
High Courts07 Apr 1908
Tokhi Sahu Vs Tosi Munda and Others
Calcutta High Court · 3 Ind. Cas. 689
Chotanagpur Tenancy Act, 1908 — Section 123, 164Evidence Act, 1872 — Section 103B
High Courts07 Apr 1908
Raja Ranajit Sinha Bahadur Vs Basanta Kumar Ghosh
Calcutta High Court · 4 Ind. Cas. 81
Evidence Act, 1872 — Section 13
High Courts07 Apr 1908
Nityananda Hazra and Others Vs Bakkeswar Ta and Others
Calcutta High Court · 3 Ind. Cas. 399
High Courts07 Apr 1908Dismissed
Baleswar Bagarti Vs Bhagarathi Das and another
Calcutta High Court · (1908) 04 CAL CK 0005
High Courts07 Apr 1908
Cangayam Venkataramana Iyer Vs Henry James Colly Gompertz and Others
Madras High Court · (1908) ILR (Mad) 425 : (1908) 18 MLJ 298
Transfer of Property Act, 1882 — Section 85
High Courts07 Apr 1908
Bhaskruni Kesavarayadu Vs Bhaskaruni Chalapatirayadu
Madras High Court · (1908) 18 MLJ 343
Criminal Procedure Code, 1898 (CrPC) — Section 145