High Courts27 Mar 1908Dismissed
Syed Habibur Rasul Abul Faiz Vs Ashita Mohan Ghosh and Others
Calcutta High Court · (1908) 03 CAL CK 0017
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,430 of 61,069
High Courts27 Mar 1908
Bibee Golap Kumari Saheba Vs Md. Kadiruddin and Others
Calcutta High Court · (1908) 03 CAL CK 0014
High Courts27 Mar 1908Dismissed
Rai Gajindar Narain Vs Rai Harihar Narain
Calcutta High Court · (1908) 03 CAL CK 0007
High Courts27 Mar 1908
Harihar Pershad Singh and Another Vs Mathura Lal and Others
Calcutta High Court · (1908) 03 CAL CK 0003
High Courts27 Mar 1908
C.R. Srinivasa Chariar Vs The Muncipal Council
Madras High Court · (1908) 18 MLJ 377
High Courts26 Mar 1908Allowed
In Re: Muse Bagas Abheram
Bombay High Court · (1908) 10 BOMLR 563
Criminal Procedure Code, 1898 (CrPC) — Section 137
High Courts26 Mar 1908Dismissed
Hakim Singh and Another Vs Ram Singh
Allahabad High Court · (1908) ILR (All) 248
High Courts25 Mar 1908
Jalil and Others Vs Emperor
Calcutta High Court · 4 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 122
High Courts24 Mar 1908
Bahadur Mian Vs Saheb Ram Marwari and Another
Calcutta High Court · 4 Ind. Cas. 171
High Courts23 Mar 1908Dismissed
Shankar Shamrao Vs Shankaragandayya
Bombay High Court · (1908) 10 BOMLR 538
Dekkhan Agriculturists Relief Act, 1879 — Section 15(b)
High Courts23 Mar 1908
Ahmad Husain and Others Vs Asma Bibi
Allahabad High Court · (1908) ILR (All) 290
High Courts23 Mar 1908
K.A. Veeraraghva Tathachariar and Others Vs R. Krishnaswamy Thathachariar and Others
Madras High Court · 7 Ind. Cas. 900
High Courts23 Mar 1908
K.A. Veeraraghava Tathachariar and Others Vs R. Krishnasamy Thathachariar and Others
Madras High Court · (1910) 20 MLJ 638
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts23 Mar 1908
K.V.S. Sheik Mahamad Ravuther Vs The B.I.S.N. Co. and Others
Madras High Court · (1908) 18 MLJ 497
Contract Act, 1872 — Section 23
High Courts23 Mar 1908
Mary Harriett Annie Wilson Vs George Oakes and Another
Madras High Court · (1908) ILR (Mad) 283 : (1908) 18 MLJ 331
Trusts Act, 1882 — Section 83
High Courts20 Mar 1908
Feroze Ali Mullik and others Vs The Emperor
Calcutta High Court · (1908) 03 CAL CK 0004
High Courts18 Mar 1908Dismissed
Hansraj Vs Sundar Lal and Dwarka Das
Bombay High Court · (1908) 10 BOMLR 581
High Courts18 Mar 1908Dismissed
T.P. Petherpermal Chetty Vs R. Muniandy Servai
Bombay High Court · (1908) 10 BOMLR 590
Limitation Act, 1908 — Article 91
Privy Council18 Mar 1908
Hansraj and Others Vs Sundab Lal and another and Dwarka Das and another
Privy Council · (1908) 35 IndApp 88
High Courts18 Mar 1908
The East Indian and Anglo-Indian Deposit and Loan Society (Ld.) Vs Dr. T.M. Nair and Another
Madras High Court · (1908) ILR (Mad) 364 : (1908) 18 MLJ 465
Negotiable Instruments Act, 1881 (NI) — Section 84(2)