High Courts14 Jun 1904Dismissed
Mohamed Jarip and Others Vs Shyama Sundari Dasi and Others
Calcutta High Court · (1904) 06 CAL CK 0001
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,432 of 60,970
High Courts13 Jun 1904
Harendra Lal Ray Chowdry Vs Tarini Charan Chakravarti and others
Calcutta High Court · (1904) 06 CAL CK 0017
High Courts13 Jun 1904Dismissed
Shrish Chandra Roy Vs Mungri Bewa and others
Calcutta High Court · (1904) 06 CAL CK 0015
High Courts13 Jun 1904
Ram Lall Mistry Vs R.T. Greer
Calcutta High Court · (1904) ILR (Cal) 829
Epidemic Diseases Act, 1897 — Section 4
High Courts10 Jun 1904
Harendra Lal Roy Chowdhry Vs Tarini Charan Chakravarti
Calcutta High Court · (1904) ILR (Cal) 807
Stamp Act, 1879 — Section 26Stamp Act, 1899 — Section 14
High Courts10 Jun 1904
Hira Lal Thakur Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 1053
Penal Code, 1860 (IPC) — Section 109, 403, 414, 420, 471
High Courts09 Jun 1904
Abdul Aziz Molla Vs Ebrahim Molla
Calcutta High Court · (1904) ILR (Cal) 965
Evidence Act, 1872 — Section 32(3)Supreme Court Rules, 1883 — Order 26 Rule 4
High Courts09 Jun 1904Allowed
Ram Sahoy Shah Vs The Secretary of State for India in Council
Calcutta High Court · (1904) 06 CAL CK 0004
High Courts07 Jun 1904
Emaman Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 983
Criminal Procedure Code, 1898 (CrPC) — Section 370
High Courts07 Jun 1904
Emamdu and others Vs The King-Emperor
Calcutta High Court · (1904) 06 CAL CK 0002
High Courts03 Jun 1904
Shyamanand Das Paharaj Vs Emperor
Calcutta High Court · (1904) ILR (Cal) 990
Criminal Procedure Code, 1898 (CrPC) — Section 144Penal Code, 1860 (IPC) — Section 188
Privy Council03 Jun 1904
Fakir Chunder Dutt Vs Ram Kumar Chatterjee
Privy Council · (1904) 31 ILRPC 901 : (1904) 31 IndApp 195
Privy Council03 Jun 1904
Bombay Tramway Company Limited Vs Municipal Corporation of The City of Bombay and others
Privy Council · (1904) 31 IndApp 169
High Courts02 Jun 1904
Matuk Dhari Tewari Vs Hari Madhab Das
Calcutta High Court · (1904) ILR (Cal) 979
Criminal Procedure Code, 1898 (CrPC) — Section 138
Privy Council02 Jun 1904
Kali Das Chuckerbutty Vs Ishan Chunder Chuckerbutty
Privy Council · (1904) 31 ILRPC 914
High Courts01 Jun 1904
Emperor Vs Prasanna Kumar Das
Calcutta High Court · (1904) ILR (Cal) 1007
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239Penal Code, 1860 (IPC) — Section 240, 243
High Courts31 May 1904Dismissed
Debendra Nath Chatterjee Vs Sarbamangola Debi
Calcutta High Court · (1904) 05 CAL CK 0003
High Courts30 May 1904
Behari Lall Shaha Vs Jagodish Chunder Shaha
Calcutta High Court · (1904) ILR (Cal) 798
High Courts27 May 1904
Lowsen Santal and Others Vs Kali Charan Santal and Others
Calcutta High Court · (1904) 05 CAL CK 0015