High Courts15 Dec 1908
Sheik Mahamad Ravuther Vs The British India Steam Navigation Co., Ltd.
Madras High Court · (1909) ILR (Mad) 95 : 1 Ind. Cas. 977
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,434 of 61,104
Privy Council15 Dec 1908
Ram Golam Sahu Vs Barsati Singh
Privy Council · (1909) 36 ILRPC 336 : (1908) 36 IndApp 27 : 1 IndCas 124
Privy Council15 Dec 1908
Chunni Lal Vs Kishori Lal
Privy Council · (1909) 31 ILRPC 116 : (1908) 36 IndApp 9
Privy Council15 Dec 1908
Maharani Janki Koer Vs Sham Shivendar Sahi
Privy Council · (1908) 36 IndApp 1
Privy Council15 Dec 1908
Sham Shivendar Sahi Vs Janki Koer
Privy Council · (1909) 36 ILRPC 311 : 1 IndCas 126
High Courts14 Dec 1908
Emperor Vs Abdul Rahaman
Calcutta High Court · 2 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 307, 324
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi and Others
Calcutta High Court · 1 Ind. Cas. 791
Succession Act, 1865 — Section 106
High Courts14 Dec 1908
Din Tarini Debi Vs Krishna Gopal Bagchi
Calcutta High Court · (1909) ILR (Cal) 149
Succession Act, 1925 — Section 106
High Courts14 Dec 1908
Girija Sundar Chuckerbutty Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 405
High Courts14 Dec 1908
Girija Sundar Chakravarti Vs Emperor
Calcutta High Court · 2 Ind. Cas. 285
Newspapers (Incitement to Offences) Act, 1908 — Section 3
High Courts14 Dec 1908Allowed
Wazir Khan Vs Naqul Yawar and Others
Allahabad High Court · 1 Ind. Cas. 163
High Courts14 Dec 1908Dismissed
Emperor Vs Gutali
Allahabad High Court · 1 Ind. Cas. 765
Penal Code, 1860 (IPC) — Section 302
High Courts14 Dec 1908Disposed Of
Bhagwati Vs Banwari Lal and Others
Allahabad High Court · (1909) ILR (All) 82
High Courts14 Dec 1908Dismissed
Badal Singh and Others Vs Gopal Prasad and Another
Allahabad High Court · (1909) ILR (All) 111
High Courts14 Dec 1908Dismissed
Jhingai Singh Vs Ram Partap
Allahabad High Court · (1909) ILR (All) 150 : 1 Ind. Cas. 762
High Courts14 Dec 1908Dismissed
Gopal Prasad and Another Vs Badal Singh
Allahabad High Court · 1 Ind. Cas. 819
High Courts14 Dec 1908
Musammat Bhagwati Vs Banwari Lal and Others
Allahabad High Court · 1 Ind. Cas. 416
Transfer of Property Act, 1882 — Section 55