High Courts30 Jun 1905
Annoda Prasad Banerjee Vs Nobo Kishore Roy
Calcutta High Court · (1906) ILR (Cal) 560
Presidency Small Cause Courts Act, 1882 — Section 19
JUDGMENT DATABASE
Search 12,19,766 Indian judgments.
12,19,766 judgments in All Courts · page 60,435 of 60,989
High Courts30 Jun 1905
Ashutosh Mallick Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 50
Penal Code, 1860 (IPC) — Section 415, 420
High Courts30 Jun 1905
Gobinda Chandra Basu Vs Kamijuddi Soyal
Calcutta High Court · 17 Ind. Cas. 115
Bengal Tenancy Act, 1885 — Section 188, 76
High Courts29 Jun 1905Allowed
Bhandi Singh and Others Vs Ramadhin Roy Defendant and Another
Calcutta High Court · (1905) 06 CAL CK 0009
High Courts28 Jun 1905
Dayanath Taluqdar Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 8
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts27 Jun 1905Dismissed
Rasik Chandra Chowdhury Vs Rajani Ranjan Chowdhury and Another
Calcutta High Court · (1905) 06 CAL CK 0023
High Courts22 Jun 1905
Gul Mahomed Sircar Vs Cheharu Mandal
Calcutta High Court · (1905) 06 CAL CK 0012
High Courts21 Jun 1905Dismissed
Golab Sao Vs Chowdhury Madho Lal
Calcutta High Court · (1905) 06 CAL CK 0014
High Courts21 Jun 1905
Gopi Nath Chongdar Vs Shaikh Abdul Gafur and Others
Calcutta High Court · 30 Ind. Cas. 886
High Courts21 Jun 1905Dismissed
Jagarnath Pershad Singh and Others Vs Kharach Lal and Others
Calcutta High Court · (1905) 06 CAL CK 0011
High Courts21 Jun 1905
Krishna Chandra Saha Sardar and Others Vs Bhairab Chandra Saha Sardar and Others
Calcutta High Court · (1905) 06 CAL CK 0008
High Courts19 Jun 1905
Nawab Khajah Solemollah Babadur Vs Ishan Chandra Das Sarkar
Calcutta High Court · (1905) 06 CAL CK 0027
High Courts18 Jun 1905
Banu Singh Vs Emperor
Calcutta High Court · (1906) ILR (Cal) 1353
Criminal Procedure Code, 1898 (CrPC) — Section 337, 338, 494Penal Code, 1860 (IPC) — Section 400
High Courts16 Jun 1905Dismissed
Girwar Singh Vs Siraman Singh
Calcutta High Court · (1905) 06 CAL CK 0003
High Courts15 Jun 1905
Ambica Churn Das Vs Kala Chandra Das
Calcutta High Court · (1905) 06 CAL CK 0024
High Courts15 Jun 1905Dismissed
Najemoddeen Moonshi Vs Syed Hassan Hyder Chowdry
Calcutta High Court · (1905) 06 CAL CK 0007
High Courts15 Jun 1905
Rai Bahadur Sahu Lalta Persaud and Another Vs Charles Campbell McLeod and Others
Calcutta High Court · (1905) 06 CAL CK 0004