High Courts02 Dec 1908
Baijnath Dhanuk Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 296
Penal Code, 1860 (IPC) — Section 141, 142, 147, 326, 326
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,437 of 61,104
High Courts02 Dec 1908
Sri Rungachariar and Others Vs Rungasami Battachar and Others
Madras High Court · (1909) ILR (Mad) 291 : 3 Ind. Cas. 881
High Courts01 Dec 1908
Subbaraya Chetti and Another Vs Rathnavelu Chetty
Madras High Court · (1909) ILR (Mad) 330 : 2 Ind. Cas. 313
High Courts01 Dec 1908
The Bombay Fire Insurance Co. Vs Ahmedbhoy Habibbhoy
Bombay High Court · 1 Ind. Cas. 14
High Courts01 Dec 1908
Chandramoni Saha Vs Halijennessa Bibi and Others
Calcutta High Court · 4 Ind. Cas. 168
Civil Procedure Code, 1882 — Section 244, 316, 566, 568
High Courts01 Dec 1908Dismissed
Jagannath Vs Dibbo and Others
Allahabad High Court · 1 Ind. Cas. 818
Transfer of Property Act, 1882 — Section 43
High Courts01 Dec 1908Disposed Of
Muhammad Umar Daraz Khan Vs Maru and Another
Allahabad High Court · 1 Ind. Cas. 821
High Courts01 Dec 1908Allowed
Kesho Ram Vs Ajudhia Nath and Another
Allahabad High Court · 1 Ind. Cas. 82
High Courts01 Dec 1908Dismissed
Jagan Nath Vs Dibbo and Others
Allahabad High Court · (1908) 12 AHC CK 0022
High Courts01 Dec 1908Dismissed
Kandhia Lal Vs Manki
Allahabad High Court · 1 Ind. Cas. 143
Contract Act, 1872 — Section 129
High Courts01 Dec 1908Dismissed
Biba Jan Vs Kalb Husain and Others
Allahabad High Court · (1909) ILR (All) 136 : 1 Ind. Cas. 763
High Courts01 Dec 1908
Srinivasa Reddi Vs Sivarama Reddi
Madras High Court · (1909) ILR (Mad) 320 : 4 Ind. Cas. 506
Specific Relief Act, 1877 — Section 17
High Courts01 Dec 1908
Sri Raja Bommadevara Venkata Narasimha Naidu Bahadur Zamindar Garu Vs Govindarajulu Venkata Subbarayadu
Madras High Court · 4 Ind. Cas. 1132
High Courts30 Nov 1908
Brojobashi Panda Vs Emperor
Calcutta High Court · 4 Ind. Cas. 485
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 182, 211
High Courts30 Nov 1908
In Re: Sadashiv Narayan Valkar
Bombay High Court · 1 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 517
High Courts30 Nov 1908Dismissed
Ayub Ali Khan Vs Mashuq Ali Khan
Allahabad High Court · 1 Ind. Cas. 593
North Western Provinces Tenancy Act, 1901 — Section 32(2)
High Courts30 Nov 1908Dismissed
Mashuq Ali Khan Vs Ayub Ali Khan
Allahabad High Court · (1909) ILR (All) 51