High Courts03 Feb 1908Dismissed
Negi Puran Singh Vs Bahadur Singh
Allahabad High Court · (1908) ILR (All) 151
JUDGMENT DATABASE
Search 12,21,405 Indian judgments.
12,21,405 judgments in All Courts · page 60,439 of 61,071
High Courts01 Feb 1908Allowed
Abdul Jalil Vs Humera Bibi and Others
Allahabad High Court · 2 Ind. Cas. 463
Civil Procedure Code, 1908 (CPC) — Section 36, 66
High Courts31 Jan 1908
Raj Kumar Singh and Others Vs Sheo Narain Sahu
Calcutta High Court · (1908) 01 CAL CK 0036
High Courts31 Jan 1908
Baisnab Das Babaji and Others Vs The Emperor
Calcutta High Court · (1908) 01 CAL CK 0007
High Courts31 Jan 1908
Venkobachar Vs Raghavandrachar
Madras High Court · (1908) 18 MLJ 96
Civil Procedure Code, 1908 (CPC) — Section 82
High Courts30 Jan 1908
Mahant Biharidasji Vs Parshottamdas Ramdas
Bombay High Court · (1908) 10 BOMLR 293
High Courts29 Jan 1908Dismissed
S.M. Hara Kumari Dasi Vs Mohim Chandra Sarkar
Calcutta High Court · (1908) 01 CAL CK 0037
High Courts29 Jan 1908
Kochai Fakir Vs Romesh Chandra Biswas
Calcutta High Court · (1908) 01 CAL CK 0029
High Courts29 Jan 1908
Parbati Churn Roy and others Vs Sajjad Ahmad Chowdry
Calcutta High Court · (1908) 01 CAL CK 0019
High Courts29 Jan 1908
Secretary of State for India in Council Vs Duma Lal Shaw and Others Duma Lal Shaw and Others Vs Secretary of State for India in Council
Calcutta High Court · 4 Ind. Cas. 521
High Courts29 Jan 1908
Ramchandra Vasudeo Vs Krishnarao Vasudeo
Bombay High Court · (1908) 10 BOMLR 279
High Courts29 Jan 1908Dismissed
Kishan Lal Vs Umrao Singh
Allahabad High Court · (1908) ILR (All) 146
High Courts29 Jan 1908Dismissed
Abdul Latif Khan and Another Vs Firozi Begam
Allahabad High Court · (1908) 01 AHC CK 0005
High Courts28 Jan 1908
Lala Mohabir Persad Vs Charles Fox and Others
Calcutta High Court · 1 Ind. Cas. 112
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts28 Jan 1908Allowed
Mahammad Safi and Others Vs Haran Chandra Mukerjee and Others
Calcutta High Court · (1908) 01 CAL CK 0008
High Courts28 Jan 1908
Balaji Raoji Kolhe Vs Gangadhar Ramkrishna
Bombay High Court · (1908) 10 BOMLR 276
High Courts28 Jan 1908
In Re: Indian Arbitration Act
Bombay High Court · (1908) 10 BOMLR 351
Arbitration Act, 1940 — Section 5