JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,440 of 60,970
Baranashi Pershad Chowdhury and others Vs Johori Lal
Calcutta High Court · (1903) 12 CAL CK 0006
Sahadev Ahir and others Vs The Emperor
Calcutta High Court · (1903) 12 CAL CK 0005
Bhup Sing and others Vs The Emperor on the prosecution of Bhikho Rai
Calcutta High Court · (1903) 12 CAL CK 0001
Vedavalli Narasiah Vs Mangamma and Others
Madras High Court · (1903) 12 MAD CK 0005
Purna Chundra Bakshi and Ram Brahmo Bakshi Vs Nobin Chandra Gangopadhya and others
Calcutta High Court · (1903) 12 CAL CK 0009
Peary Mohun Mondal and others Vs Radhika Mohun Hazra and others
Calcutta High Court · (1903) 12 CAL CK 0003
Falkumari Vs Ghanshyam Misra
Calcutta High Court · (1904) ILR (Cal) 511
Amar Chandra Kundu Vs Shoshi Bhushan Roy
Privy Council · (1904) 31 ILRPC 305
Kavipurapu Rama Rao Vs Dirisavalli Narasayya
Madras High Court · (1903) 12 MAD CK 0013
Nadhu Mandal and others Vs Kartick Mandal and others
Calcutta High Court · (1903) 12 CAL CK 0004
Periasami Mudaliar and Another Vs T. Seetharama Chettiar and Others
Madras High Court · (1904) ILR (Mad) 243 : (1904) 14 MLJ 84
Nellayappa Pillaiyan and Others Vs Ambalavana Pandara Sannadhi
Madras High Court · (1904) ILR (Mad) 465 : (1904) 14 MLJ 81
Jogeshwar Roy and Benode Behary Mookerjee Vs Raj Narain Mitter
Calcutta High Court · (1904) ILR (Cal) 195
The Municipal Council of Mangalore Vs Rev. L. Doneda, Manager of the Cordial Bail Press
Madras High Court · (1904) ILR (Mad) 547 : (1904) 14 MLJ 410
Deep Narain Singh Vs Dietert
Calcutta High Court · (1904) ILR (Cal) 274
Shaikh Khoda Buksh Vs Shaikh Tajuddin
Calcutta High Court · (1903) 12 CAL CK 0011
Raja Rangayya Appa Rao Bahadur Vs Bobba Sriramulu and others
Privy Council · (1903) 31 IndApp 17