JUDGMENT DATABASE
Search 12,18,896 Indian judgments.
12,18,896 judgments in All Courts · page 60,441 of 60,945
Mohendra Nath Mukhopadhya Vs Samu Bibi and others
Calcutta High Court · (1902) 12 CAL CK 0003
Sabid Mondul and Others Vs Lakshmi Mondul
Calcutta High Court · (1902) 12 CAL CK 0005
Maharaja of Jeypore Vs Neladevi and Another
Madras High Court · (1904) ILR (Mad) 109 : (1903) 13 MLJ 151
Gandham Veeraswami and Others Vs Manager, Pittapur Estate
Madras High Court · (1903) ILR (Mad) 518 : (1903) 13 MLJ 296
Byramji Jamsetji Vs Chunilal Lalchand and Another
Bombay High Court · (1904) ILR (Bom) 172
A.M. Dunne Vs Kumar Chandra Kisore
Calcutta High Court · (1902) 12 CAL CK 0009
Ram Anugra Narin Singh Vs Chowdhry Hanuman Sahai
Calcutta High Court · (1902) 12 CAL CK 0021
Ram Narain Joshi Vs Parmeswar Narain Mahta and Others
Calcutta High Court · (1902) 12 CAL CK 0010
Ram Narain Joshi Vs Parmeswar Narain Mahta and others
Privy Council · (1902) 30 IndApp 20
Maharaja Jagadindra Nath Roy Bahadoor Vs The Secretary of State For India In Council
Privy Council · (1902) 30 IndApp 44
Chowdhry Hanuman Sahai Vs Ram Anugra Narain Singh
Privy Council · (1902) 30 IndApp 41
Raja Raja Jee Bahadur Garu Vs Raja Parthasaradhi Appa Row
Privy Council · (1902) 30 IndApp 14
Bishun Das Ghosh and Another Vs The King-Emperor
Calcutta High Court · (1902) 12 CAL CK 0016
Mahalinga Nadar Vs Ganapati Subbien
Madras High Court · (1904) ILR (Mad) 528 : (1903) 13 MLJ 445
Ashrafuddin Ahmed Vs Bepin Behari Mullick
Calcutta High Court · (1902) 12 CAL CK 0004
Banku Behari Shaha Vs Krishto Gobindo Joardar
Calcutta High Court · (1902) 12 CAL CK 0001