JUDGMENT DATABASE
Search 12,19,182 Indian judgments.
12,19,182 judgments in All Courts · page 60,443 of 60,960
Annamalai Chetty Vs Murugasa Chetty and another
Privy Council · (1903) 30 IndApp 220
Harek Chand Babu and Others Vs Bishun Chandra Banerjee and Another
Calcutta High Court · (1903) 05 CAL CK 0001
The Emperor Vs Keso Singh and others
Calcutta High Court · (1903) 05 CAL CK 0043
W.R. Fink Vs The Corporation of Calcutta
Calcutta High Court · (1903) 05 CAL CK 0038
Parashmoni Dassi Vs Nabokishore Lahiri
Calcutta High Court · (1903) 05 CAL CK 0029
Fakir Chandra Dutta and others Vs Messrs. Gisborne and Co.
Calcutta High Court · (1903) 05 CAL CK 0023
Srimutty Poresh Moni Dassya Vs Nobo Kishore Lahiri and others
Calcutta High Court · (1903) 05 CAL CK 0006
King-Emperor Vs Basiruddin Mollah and Manik Mollah and Another
Calcutta High Court · (1903) 05 CAL CK 0002
Prosanna Kumar Guha Vs Bani Kanta Bhattacharjee
Calcutta High Court · (1903) 05 CAL CK 0019
Upendra Chandra Mitter Vs Tara Prosanna Mukerjee
Calcutta High Court · (1903) 05 CAL CK 0010
Moti Lal Pal Vs The Corporation of Calcutta
Calcutta High Court · (1903) 05 CAL CK 0013
Mahammad Yusufuddin Vs Secretary of State for India
Calcutta High Court · (1903) 05 CAL CK 0041
Ketu Das Vs Surendra Nath Sinha and others
Calcutta High Court · (1903) 05 CAL CK 0034
Rameshwar Proshad Singh Vs Lachmi Prosad Singh
Calcutta High Court · (1904) ILR (Cal) 111
Shriram Rupram Vs Madangopal Gowardhan
Calcutta High Court · (1903) 05 CAL CK 0018
Emperor Vs Madho Dhobi
Calcutta High Court · (1904) ILR (Cal) 557