Privy Council05 Dec 1907
Rabi Nath Ojha and Another Vs Musammat Surajmani and others
Privy Council · (1908) 30 ILRPC 84 : (1907) 35 IndApp 17
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,445 of 61,069
High Courts05 Dec 1907
Punnayil Kutt Vs Raman Nair and Others
Madras High Court · (1908) ILR (Mad) 230 : (1908) 18 MLJ 19
Limitation Act, 1963 — Article 62
High Courts04 Dec 1907
Emperor Vs Narayan Shivram Barve
Bombay High Court · (1907) 9 BOMLR 1385
Criminal Procedure Code, 1898 (CrPC) — Section 118Penal Code, 1860 (IPC) — Section 124
High Courts04 Dec 1907Dismissed
Pran Singh and Others Vs Meghan Dube and Another
Allahabad High Court · (1908) ILR (All) 63
High Courts04 Dec 1907
The Madras Electric Tramways Co. Vs The Madras Corporation
Madras High Court · (1908) 18 MLJ 149
High Courts03 Dec 1907
Sir Jehangir Cowasji Jehangir Vs The Hope Mills Limited
Bombay High Court · (1907) 9 BOMLR 1380
High Courts02 Dec 1907
Pattatherunath Chettumindaiakath Parkum Siyali Kundy Thayethunkandy Pathumma and Others Vs Mannam Kunniyal Parkum Siyali Kandy and Others
Madras High Court · (1908) ILR (Mad) 228 : (1908) 18 MLJ 16
Privy Council02 Dec 1907
Jotindra Mohun Lahiri Vs Guru Prasanna Lahiri and others
Privy Council · (1907) 35 IndApp 32
Privy Council02 Dec 1907
Sheikh Ahmed Baksh Vs Fatima Bibi and others
Privy Council · (1907) 35 IndApp 67
High Courts02 Dec 1907Dismissed
Gordhan Das and Another Vs Chunni Lal
Allahabad High Court · (1908) ILR (All) 111
High Courts02 Dec 1907Dismissed
Emperor Vs Kashi Nath and Another
Allahabad High Court · (1908) ILR (All) 60
High Courts02 Dec 1907Dismissed
Ram Narain and Others Vs Banarsi Prasad
Allahabad High Court · (1908) ILR (All) 105
High Courts29 Nov 1907
C. Venkatasubbiah Chetty Vs T. Govindarajulu Naidu
Madras High Court · (1908) 18 MLJ 1
Evidence Act, 1872 — Section 91, 92
High Courts29 Nov 1907
Saravana Pillai and Others Vs T. Sesha Reddi
Madras High Court · (1908) ILR (Mad) 469 : (1908) 18 MLJ 34
High Courts29 Nov 1907
M. Tuppan Nambudri Vs V.P. Chinna Pari Kutti
Madras High Court · (1908) 18 MLJ 31
Transfer of Property Act, 1882 — Section 76
High Courts29 Nov 1907
Mani Bai, an infant by her next friend Rukmani Bai Vs Lodd Govind Doss
Madras High Court · (1908) 18 MLJ 155