High Courts22 Sept 1908
Venkatachella Chettiar and Others Vs Sampathu Chettiar and Others
Madras High Court · (1909) ILR (Mad) 62 : 1 Ind. Cas. 705
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,446 of 61,104
High Courts21 Sept 1908
Aiyakannu Pillai Vs Emperor
Madras High Court · (1909) ILR (Mad) 49 : 1 Ind. Cas. 597
High Courts19 Sept 1908Dismissed
Sir Jehangir C. Jehangir Vs The Hope Mills Ltd.
Bombay High Court · (1908) 10 BOMLR 1057
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts19 Sept 1908
Magoomal Jethanand Vs Hamid Bin Ali Bin Kamil
Bombay High Court · (1908) 10 BOMLR 1002
High Courts18 Sept 1908
Narendra Lal Khan Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 166
Criminal Procedure Code, 1898 (CrPC) — Section 167, 344, 498Penal Code, 1860 (IPC) — Section 400
High Courts18 Sept 1908
Rajah Narendra Lal Khan and Others Vs Emperor
Calcutta High Court · 1 Ind. Cas. 738
Criminal Procedure Code, 1898 (CrPC) — Section 498
High Courts17 Sept 1908
G. Padmaraju Pantulu Vs S.S. Vencatramana Iyer
Madras High Court · 1 Ind. Cas. 799
High Courts15 Sept 1908
A. Thomson Vs Emperor
Calcutta High Court · 4 Ind. Cas. 590
Criminal Procedure Code, 1898 (CrPC) — Section 144
High Courts11 Sept 1908
V. Subbaroya Chetty and Others Vs Aiyaswami Aiyar and Another
Madras High Court · (1909) ILR (Mad) 86 : 1 Ind. Cas. 749
High Courts11 Sept 1908
Kedarmal Bharamal Vs Surajmal Govindram
Bombay High Court · 3 Ind. Cas. 441
Contract Act, 1872 — Section 217
High Courts11 Sept 1908
Kedarmal Bhurmal Vs Surajmal Govindram
Bombay High Court · (1908) 10 BOMLR 1230
Contract Act, 1872 — Section 217
High Courts11 Sept 1908
Govindasamy Pillai Vs Ramasawmi Pillai
Madras High Court · (1909) ILR (Mad) 72 : 1 Ind. Cas. 719
High Courts11 Sept 1908
Kuppuswami Chetty Vs Samudra Vijia Nainar
Madras High Court · (1908) 18 MLJ 586
High Courts11 Sept 1908
Devaguptapu Peda Satyanarayana by his father and guardian Appalarazu Vs Gopalapati Sarasamma and Others
Madras High Court · (1908) ILR (Mad) 526 : (1908) 18 MLJ 603
High Courts10 Sept 1908
Jyotindra Nath Daw Vs Hem Chandra Daw
Calcutta High Court · (1909) ILR (Cal) 415 : 2 Ind. Cas. 293
Criminal Procedure Code, 1898 (CrPC) — Section 203, 203, 437
High Courts10 Sept 1908Allowed
Monosseh Jacob Monosseh Vs Shapurji Hormusji Harver
Bombay High Court · (1908) 10 BOMLR 1004
Contract Act, 1872 — Section 12Specific Relief Act, 1877 — Section 38
High Courts10 Sept 1908
Puttanna and Another Vs Korapolu alias Bhagi Ammal and Others
Madras High Court · 2 Ind. Cas. 617