JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,447 of 61,104
In Re: Bal Gangadhar Tilak
Bombay High Court · (1908) 10 BOMLR 973
Kondeti Kana Row by his mother and next friend Ramanna Vs Lolle Nutramma and Another
Madras High Court · (1908) ILR (Mad) 485 : (1908) 18 MLJ 576
In Re: Srikrishna Doss
Madras High Court · 3 Ind. Cas. 474
Marie Jacob Rodriguez and Another Vs Peter Fernandez and Others
Madras High Court · 2 Ind. Cas. 481
Radhakrishnier and Others Vs Muthusami Sholagan and Others
Madras High Court · (1908) 18 MLJ 564
Nippon Menkwa Kabyshika Kaisha Vs Gurmukrai Sukhanand and Co.
Bombay High Court · (1908) 10 BOMLR 1024
Meherbai Vs Hormasji N. Motivala
Bombay High Court · (1908) 10 BOMLR 1019
P. Rungiah Naidu Vs C. Rungiah and Others
Madras High Court · (1908) ILR (Mad) 490 : (1908) 18 MLJ 480
T.R. Ganesha Rao Vs T.V. Tuljaram Rao and Another
Madras High Court · 1 Ind. Cas. 380
A. Narasimhayya of Bidamannur Vs A. Venkatasawmi and Others
Madras High Court · (1908) 18 MLJ 584
Krishnaswamier Vs Swaminadhier and Others
Madras High Court · (1908) 18 MLJ 568
Ramkrishna Kuppuswami Vs Tripurabai Kuppuswami
Bombay High Court · (1908) 10 BOMLR 1029
Rajbansi Roy and Others Vs Mahabir Roy and Others
Calcutta High Court · 4 Ind. Cas. 121
Hassan Kassim Sett Vs The Asiatic Petroleum Co. Ltd. and Another
Madras High Court · 4 Ind. Cas. 1124
Venulapati Mamraza and Pamidipati Subbiah Vs Uggumudi Subbarama Reddi and Another
Madras High Court · 2 Ind. Cas. 479
Chairman, Howrah Municipality Vs Golapi Bewa
Calcutta High Court · 2 Ind. Cas. 939
Prosanno Kumar Bose Vs Sarat Shoshi Ghosh
Calcutta High Court · (1909) ILR (Cal) 86
Hurdwary Mull Vs Ahmed Musaji Selaji and Others
Calcutta High Court · 1 Ind. Cas. 371