High Courts13 Jul 1903
In Re: Application of a Vakil of The Appellate Side
Calcutta High Court · (1903) 07 CAL CK 0013
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,449 of 60,970
High Courts13 Jul 1903
Sarat Chandra Singh Vs Brojo Lal Mukerji
Calcutta High Court · (1903) 07 CAL CK 0012
High Courts13 Jul 1903
Vengan Poosari and Another Vs Chinnu alias Patchamuthu
Madras High Court · (1904) 14 MLJ 290
High Courts13 Jul 1903
Kelu Nedungadi and Another Vs Krishnan Nair and Others
Madras High Court · (1903) ILR (Mad) 727 : (1903) 13 MLJ 374
High Courts10 Jul 1903
Pran Krishna Saha and others Vs The Emperor
Calcutta High Court · (1903) 07 CAL CK 0008
High Courts09 Jul 1903
Ganesh Vaman Kulkarni Vs Waghu Valad Rajaram
Bombay High Court · (1904) ILR (Bom) 397
High Courts08 Jul 1903Dismissed
Pestonji Jehangirji Vs Jaisingdas Hansraj
Bombay High Court · (1920) 22 BOMLR 420
High Courts08 Jul 1903
Chhaganlal Haribhai Vs Dhondu Chudaman Rangri and Another
Bombay High Court · (1904) ILR (Bom) 395
Specific Relief Act, 1877 — Section 30
Privy Council08 Jul 1903
Pestonji Jehangirji Vs Jaisingdas Hansraj
Privy Council · (1903) 07 PRI CK 0001
High Courts07 Jul 1903
Khetu Panday Vs Mohim Nath Bishi and others
Calcutta High Court · (1903) 07 CAL CK 0028
High Courts07 Jul 1903
Corporation of Calcutta Vs Administrator General of Bengal
Calcutta High Court · (1903) 07 CAL CK 0011
High Courts07 Jul 1903
Behram Kaikhushru Irani Vs Ardeshir Kavasji
Bombay High Court · (1904) ILR (Bom) 366
Presidency Small Cause Courts Act, 1882 — Section 9
High Courts07 Jul 1903
Abdul Karim Fateh Mahomed Vs The Municipal Officer, Aden
Bombay High Court · (1907) ILR (Bom) 374
Charter Act, 1861 — Section 15
Privy Council07 Jul 1903
Raja Balwant Singh Vs Secretary of State For India In Council
Privy Council · (1903) 30 IndApp 172
High Courts06 Jul 1903Dismissed
Idugazi Doctor Vs Chandra Kali Sundrani
Calcutta High Court · (1903) 07 CAL CK 0020
High Courts06 Jul 1903
Rungiah Goundan and Others Vs G. Nanjappa Row and Others
Madras High Court · (1904) ILR (Mad) 780 : (1903) 13 MLJ 412
Civil Procedure Code, 1882 — Section 243Limitation Act, 1908 — Article 179 Schedule II
High Courts04 Jul 1903
Manekshar Sorabji Gandhi Vs Dadabhai Jamshetji
Bombay High Court · (1904) ILR (Bom) 393
High Courts03 Jul 1903
Syed Kutab Ali Shah Fakir Vs Azibulla Mondul and Others
Calcutta High Court · (1903) 07 CAL CK 0027
High Courts03 Jul 1903
Bharat Prosad Sahi Vs Rameshwar Koer
Calcutta High Court · (1903) 07 CAL CK 0025
High Courts03 Jul 1903
Chandramoni Mohanti Vs Manmatha Nath Mitter
Calcutta High Court · 5 Ind. Cas. 301