High Courts05 Aug 1908
Gobindo Rani Dassi Vs Brinda Rani Dassi
Calcutta High Court · (1908) 08 CAL CK 0021
JUDGMENT DATABASE
Search 12,22,068 Indian judgments.
12,22,068 judgments in All Courts · page 60,451 of 61,104
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chander Mitter
Calcutta High Court · (1909) ILR (Cal) 59
High Courts05 Aug 1908
Ebrahim Ismail Timol Vs Provas Chandar Mitter
Calcutta High Court · 1 Ind. Cas. 472
High Courts05 Aug 1908Disposed Of
Sridhar Rao Vs Ram Lal
Allahabad High Court · (1909) ILR (All) 7 : 1 Ind. Cas. 555(1)
High Courts05 Aug 1908
Bandalapalli Pedda Bangappah and Others Vs Moka Subbarayadu
Madras High Court · 4 Ind. Cas. 1128(1)
High Courts04 Aug 1908
Muktakeshi Dasi Vs Pulin Behari Singh and Others
Calcutta High Court · 1 Ind. Cas. 155
Bengal Tenancy Act, 1885 — Section 22
High Courts04 Aug 1908Dismissed
Pachkauri Ram and Others Vs Nand Rai and Another
Allahabad High Court · (1908) ILR (All) 505
High Courts04 Aug 1908
Jamma and Another Vs Ram Kali
Allahabad High Court · (1908) ILR (All) 508
North Western Provinces Tenancy Act, 1901 — Section 22
High Courts04 Aug 1908
Dharam Kunwar Vs Balwant Singh
Allahabad High Court · (1908) ILR (All) 549
Evidence Act, 1872 — Section 115
High Courts04 Aug 1908
Muniappan Chetti Vs Balayan Chetti
Madras High Court · (1908) ILR (Mad) 505 : 4 Ind. Cas. 1167
High Courts03 Aug 1908
Jogendra Chunder Dutt and Another Vs Apurna Dassi and Others
Calcutta High Court · 3 Ind. Cas. 859
High Courts31 Jul 1908
Fanindra Nath Chatterji Vs Emperor
Calcutta High Court · 1 Ind. Cas. 519
Penal Code, 1860 (IPC) — Section 186
High Courts31 Jul 1908
V. Woods, Agent to the Assam Bengal Ry. Co. Vs Meher Ali
Calcutta High Court · 3 Ind. Cas. 479
Railways Act, 1890 — Section 140, 77
High Courts31 Jul 1908
Fanindra Nath Chatterjee Vs Emperor
Calcutta High Court · (1909) ILR (Cal) 67
Penal Code, 1860 (IPC) — Section 186, 189
High Courts31 Jul 1908
Sheikh Ahmed Ali Vs Keenoo Khan
Calcutta High Court · 1 Ind. Cas. 202
Criminal Procedure Code, 1898 (CrPC) — Section 517Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Ahmed Ali Vs Keenoo Khan
Calcutta High Court · (1909) ILR (Cal) 44
Criminal Procedure Code, 1898 (CrPC) — Section 423(d), 517, 522Penal Code, 1860 (IPC) — Section 323
High Courts31 Jul 1908
Phanindra Nath Chatterji and Another Vs The Emperor
Calcutta High Court · (1908) 07 CAL CK 0006
High Courts31 Jul 1908Allowed
Mahomed Ali Haidarkhan Vs The Secretary of State
Bombay High Court · (1908) 10 BOMLR 1101
High Courts31 Jul 1908
Dattatraya Waman Vs Rukhmabai Pandurang
Bombay High Court · (1908) 10 BOMLR 770