High Courts24 Jul 1908
Kallu and Others Vs Ram Chandar
Allahabad High Court · (1908) ILR (All) 497
Transfer of Property Act, 1882 — Section 92
JUDGMENT DATABASE
Search 12,22,059 Indian judgments.
12,22,059 judgments in All Courts · page 60,453 of 61,103
High Courts23 Jul 1908
In Re: Esufali Salebhai
Bombay High Court · (1908) 10 BOMLR 994
Land Acquisition Act, 1894 — Section 11, 23, 30
High Courts23 Jul 1908
Haradhan Rakshit Vs Girish Chandra Mukerji
Calcutta High Court · 4 Ind. Cas. 326
High Courts23 Jul 1908
Laxmi Tatya Lugade Vs Aba Appaji Lugade
Bombay High Court · (1908) 10 BOMLR 924
Bombay Civil Courts Act, 1869 — Section 16Councils Act, 1861 — Section 5
High Courts23 Jul 1908
Inda Kunwar Vs Kashi Prasad and Another
Allahabad High Court · (1908) ILR (All) 490
Trusts Act, 1882 — Section 90
High Courts22 Jul 1908
Basir Ali and Another Vs Hafiz Nazir Ali and Others
Calcutta High Court · 4 Ind. Cas. 462
Oudh Laws Act, 1876 — Section 5
High Courts22 Jul 1908Allowed
Emperor Vs Bal Gangadhar Tilak
Bombay High Court · (1908) 10 BOMLR 848
Penal Code, 1860 (IPC) — Section 124A
High Courts22 Jul 1908
In Re: Naoroji Sorabji Talati
Bombay High Court · (1908) 10 BOMLR 965
Insolvency Act, 1848 — Section 26, 7
High Courts22 Jul 1908Allowed
Nathu Piraji Marwadi Vs Umedmal Gadumal
Bombay High Court · (1908) 10 BOMLR 768
High Courts21 Jul 1908Dismissed
The Bank of Bombay Vs Suleman Somji
Bombay High Court · (1908) 10 BOMLR 1065
High Courts21 Jul 1908Dismissed
Dossibai Framji Markar Vs Cooverbai Hormasji Markar
Bombay High Court · (1908) 10 BOMLR 758
Presidency Small Cause Courts Act, 1882 — Section 19(k)
High Courts20 Jul 1908
The Official Assignee of Madras Vs G. Smith
Madras High Court · (1909) ILR (Mad) 68 : 1 Ind. Cas. 712
High Courts20 Jul 1908Allowed
Gopal Chandra Bose Vs Surendra Nath Dutt
Calcutta High Court · (1908) 07 CAL CK 0004
High Courts20 Jul 1908
Shivajirao Madhavrao Vs Vasantrao Madhavrao
Bombay High Court · (1908) 10 BOMLR 778
High Courts17 Jul 1908Dismissed
Emperor Vs Babulal Kanaiyalal
Bombay High Court · (1908) 10 BOMLR 761
Penal Code, 1860 (IPC) — Section 21(10)
High Courts17 Jul 1908
Jyanibegam Fakiroddin Vs Umrav Begam
Bombay High Court · (1908) 10 BOMLR 764
Contract Act, 1872 — Section 70
High Courts17 Jul 1908Disposed Of
Atwari and Another Vs Maiku Lal
Allahabad High Court · (1909) ILR (All) 1 : 1 Ind. Cas. 553