High Courts06 Jul 1908Dismissed
Mahamad Muse Vs Bagas Amanji Umar
Bombay High Court · (1908) 10 BOMLR 742
JUDGMENT DATABASE
Search 12,22,056 Indian judgments.
12,22,056 judgments in All Courts · page 60,455 of 61,103
High Courts06 Jul 1908
Poorendra Nath Sen Vs Hemangini Dasi
Calcutta High Court · (1909) ILR (Cal) 75 : 1 Ind. Cas. 523
High Courts06 Jul 1908Dismissed
Kalianji Ranchhod Vs Bezanji Nassarwanji
Bombay High Court · (1908) 10 BOMLR 754
High Courts03 Jul 1908
Bhagtu Singh Vs Raghu Nath Sahai and Others
Calcutta High Court · 1 Ind. Cas. 571
High Courts01 Jul 1908Dismissed
Arabella Clarressa Eliza Mitter Vs John Charles Mitter
Calcutta High Court · (1908) 07 CAL CK 0020
High Courts01 Jul 1908
Janki Dobey Vs Kirtarath Roy and Others
Calcutta High Court · 4 Ind. Cas. 316
Estates Partition Act, 1897 — Section 44, 46, 47, 48
High Courts01 Jul 1908
The Trustees for the Improvement of the City of Bombay Vs Karsandas Nathu and Others
Bombay High Court · 1 Ind. Cas. 451
City of Bombay Improvement Act, 1898 — Section 48(3)Land Acquisition Act, 1894 — Section 23
High Courts01 Jul 1908Dismissed
Trustees for The Improvement of The City of Bombay Vs Karsondas Nathu
Bombay High Court · (1908) 10 BOMLR 688
Land Acquisition Act, 1894 — Section 23(3)
High Courts01 Jul 1908Dismissed
Sankaralinga Nadan Vs Raja Rajeswara Dorai
Bombay High Court · (1908) 10 BOMLR 781
Privy Council01 Jul 1908
Sankaralinga Nadan and Others Vs Raja Rajeswara Dorai and others
Privy Council · (1908) 35 IndApp 176
High Courts30 Jun 1908Dismissed
Sheikh Golam Mahomed and others Vs Sivendra Pada Banerjee
Calcutta High Court · (1908) 06 CAL CK 0038
High Courts30 Jun 1908
Satish Chandra Mukerji Vs Colonel A.R. Porter
Calcutta High Court · 1 Ind. Cas. 158
High Courts29 Jun 1908
Brahamdeo Narain Singh Vs Ramdown Singh
Calcutta High Court · 17 Ind. Cas. 125
High Courts29 Jun 1908
In Re: Babu Nirajan Prosad Mohanty, Muktear
Calcutta High Court · (1908) 06 CAL CK 0024
High Courts29 Jun 1908
Ajodhya Prosad Singh and 16 others Vs The Emperor
Calcutta High Court · (1908) 06 CAL CK 0016
High Courts29 Jun 1908
Jyoti Prokash Nandi Vs Jhowmull Johurry
Calcutta High Court · (1909) ILR (Cal) 134
High Courts29 Jun 1908
Lala Jyotiprokas Nandi and Others Vs Jhowmull Johury and Others
Calcutta High Court · (1908) 06 CAL CK 0005
High Courts29 Jun 1908Dismissed
Bhawani Ram and Another Vs Hazarimal and Panna Lal and Another
Allahabad High Court · (1908) ILR (All) 538
Civil Procedure Code, 1908 (CPC) — Section 34