High Courts13 Jun 1907Dismissed
Umrao Singh Vs Ram Narain
Allahabad High Court · (1907) ILR (All) 615
Civil Procedure Code, 1882 — Section 268Limitation Act, 1963 — Section 23
JUDGMENT DATABASE
Search 12,21,380 Indian judgments.
12,21,380 judgments in All Courts · page 60,457 of 61,069
High Courts12 Jun 1907
Moharaja Bahadur Sir Jotindra Mohon Tagore Vs Jogendra Nath Roy and Others and Norendra Bhusan Roy and Another
Calcutta High Court · (1907) 06 CAL CK 0011
High Courts12 Jun 1907Dismissed
Amar Chand Kundu and others Vs Nani Gopal Mukerjee and Another
Calcutta High Court · (1907) 06 CAL CK 0008
High Courts12 Jun 1907Dismissed
Emperor Vs Tapidas Durlabhdas
Bombay High Court · (1907) 9 BOMLR 732
Penal Code, 1860 (IPC) — Section 486
High Courts11 Jun 1907Dismissed
Gajadhar Mahto and Others Vs Raghubar Gope and another
Calcutta High Court · (1907) 06 CAL CK 0013
High Courts10 Jun 1907
Mahomed Mehdi Bella Vs Mohini Kanta Saha Chowdhry
Calcutta High Court · (1907) ILR (Cal) 874
High Courts10 Jun 1907
Balbhadra Vs Bhowani
Calcutta High Court · (1907) ILR (Cal) 853
General Clauses Act, 1868 — Section 2(11)General Clauses Act, 1897 — Section 3(24)Specific Relief Act, 1877 — Section 39
High Courts08 Jun 1907
Bipin Behari Ghose Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 913
Calcutta Municipal Act, 1899 — Section 198, 466
High Courts07 Jun 1907
Ramantar Sahu Vs Arrah Municipal Board
Calcutta High Court · (1907) 06 CAL CK 0003
High Courts06 Jun 1907Dismissed
Raunak Husain Vs Niadar Mal
Allahabad High Court · (1907) ILR (All) 608
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts05 Jun 1907
Kumud Kumari Dassi Vs Corporation of Calcutta
Calcutta High Court · (1907) ILR (Cal) 909
Calcutta Municipal Act, 1923 — Section 408, 419, 574
High Courts05 Jun 1907Allowed
Nabakumari Debi Vs Behari Lal Sen
Bombay High Court · (1907) 9 BOMLR 846
Privy Council05 Jun 1907
Behari Lal Sen and Others Vs Nabakumari Debi
Privy Council · (1907) 34 IndApp 160
High Courts04 Jun 1907
Mohim Chandra Roy and Others Vs Srimati Kali Tara Debya and others
Calcutta High Court · (1907) 06 CAL CK 0017
High Courts04 Jun 1907Dismissed
Nathi Mal and Another Vs Tej Singh and Others
Allahabad High Court · (1907) ILR (All) 604
High Courts03 Jun 1907Allowed
Wali-Ullah and Others Vs Kaniz Fatima
Allahabad High Court · (1908) ILR (All) 30
High Courts31 May 1907
Bepin Behary Ghose Vs The Corporation of Calcutta
Calcutta High Court · (1907) 05 CAL CK 0033
High Courts31 May 1907
Purna Chandra Chatterjee Vs Dinabandhu Mukerjee
Calcutta High Court · (1907) ILR (Cal) 811
Public Demands Recovery Act, 1895 — Section 10