High Courts14 Feb 1908Allowed
Juggannath Harilal Vs Tulra Kera
Bombay High Court · (1908) 10 BOMLR 314
JUDGMENT DATABASE
Search 12,21,825 Indian judgments.
12,21,825 judgments in All Courts · page 60,458 of 61,092
High Courts14 Feb 1908
Piramanayagam Pillai and Others Vs Alwar Naicker
Madras High Court · (1908) 18 MLJ 305
High Courts13 Feb 1908
Peria Karuppan Vs Subramanian Chetti and Others
Madras High Court · (1908) ILR (Mad) 260 : (1908) 18 MLJ 153
High Courts13 Feb 1908
In Re: Alagu Ambalam and Others
Madras High Court · (1908) 18 MLJ 89
Criminal Procedure Code, 1898 (CrPC) — Section 428
High Courts12 Feb 1908Allowed
Vishnu Dhondi Vs Babaji Bahiru
Bombay High Court · (1908) 10 BOMLR 505
Dekkhan Agriculturists Relief Act, 1879 — Section 47
Privy Council12 Feb 1908
Pestonji Jivanji and Others Vs Shapurji Edulji Chinoy and others
Privy Council · (1908) 35 IndApp 79
High Courts11 Feb 1908Allowed
Dhikajlal Panachand Vs Hormusji Edulji Bottlewalla
Bombay High Court · (1908) 10 BOMLR 301
High Courts11 Feb 1908
Rajendralal Maneklal Vs Surat City Municipality
Bombay High Court · (1908) 10 BOMLR 498
High Courts10 Feb 1908Dismissed
Gobinda Chandra Paul and Others Vs Dwarka Nath Paul and others
Calcutta High Court · (1908) 02 CAL CK 0035
High Courts10 Feb 1908Dismissed
Dukh Haran Singh and others Vs Musst. Bibee Soghra
Calcutta High Court · (1908) 02 CAL CK 0025
High Courts10 Feb 1908Dismissed
Sarat Chandra Roy Chowdhury Vs Rajoni Mohan Roy and Others
Calcutta High Court · (1908) 02 CAL CK 0009
High Courts08 Feb 1908Dismissed
Janki Prasad Singh Vs Baldeo Prasad and Others
Allahabad High Court · (1908) 02 AHC CK 0010
High Courts07 Feb 1908
Sheikh Mahomed Vs Jamaluddin Mahomed
Bombay High Court · (1908) 10 BOMLR 385
Limitation Act, 1963 — Section 19
High Courts07 Feb 1908
Bihari Lal Vs Babu Singh and Another
Allahabad High Court · (1908) ILR (All) 156