Privy Council15 May 1907
Har Shankar Partab Singh and Another Vs Lal Raghuraj Singh
Privy Council · (1907) 29 ILRPC 13
JUDGMENT DATABASE
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12,21,380 judgments in All Courts · page 60,460 of 61,069
Privy Council15 May 1907
Surendra Narayan Singh Vs Hari Mohun Misser and others
Privy Council · (1907) 34 IndApp 133
High Courts15 May 1907Dismissed
Kundan Bibi Vs Kunni Lal and Others
Allahabad High Court · (1907) ILR (All) 571
High Courts15 May 1907
Emperor Vs Husain Bakhsh and Others
Allahabad High Court · (1907) ILR (All) 569
High Courts14 May 1907
Baijnath Ram Goenka Vs Nand Kumar Singh
Calcutta High Court · (1907) ILR (Cal) 677
Bengal Land Revenue Sales Act, 1859 — Section 33Bengal Land Revenue Sales Act, 1868 — Section 2
High Courts14 May 1907Dismissed
Mohsan Shah and Others Vs Mahbub Ilahi and Others
Allahabad High Court · (1907) ILR (All) 589
High Courts14 May 1907Dismissed
Bakhtwar Mal Vs Abdul Latif
Allahabad High Court · (1907) ILR (All) 567
High Courts13 May 1907Dismissed
Ajodhya Nath Chowdhury, principal Vs Keshub Chandra Mukherjee and Others
Calcutta High Court · (1907) 05 CAL CK 0036
High Courts13 May 1907
Rajeshwar Mullick Vs Gopeshwar Mullick
Calcutta High Court · (1907) ILR (Cal) 828
High Courts09 May 1907
Jogo Mohan Deb Laskar Vs Daudoong Burman and Others
Calcutta High Court · (1907) 05 CAL CK 0007
High Courts09 May 1907
Rahmat Karim Vs Abdul Karim
Calcutta High Court · (1907) ILR (Cal) 672
Transfer of Property Act, 1882 — Section 90
High Courts09 May 1907Allowed
Kessowji Issur Vs The Great Indian Peninsula Railway
Bombay High Court · (1907) 9 BOMLR 671
High Courts08 May 1907
Prabal Chandra Mukerjee Vs Jadupati Chakravarti
Calcutta High Court · (1907) ILR (Cal) 724
Bengal Tenancy Act, 1885 — Section 169(c)
High Courts07 May 1907
Kali Charan Lal Vs Basudeo Narain Singh
Calcutta High Court · (1907) 05 CAL CK 0031
High Courts03 May 1907
Gunaputty Roy Agarwalla Vs Thakurdye Thakurani and Another
Calcutta High Court · (1907) ILR (Cal) 823
Presidency Small Cause Courts Act, 1882 — Section 28
High Courts03 May 1907
Mozaffer Ali Vs Hedayet Hosain
Calcutta High Court · (1907) ILR (Cal) 584
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts01 May 1907
Ranjit Singh Vs Radha Charan Chandra
Calcutta High Court · (1907) ILR (Cal) 564
Limitation Act, 1963 — Article 113