High Courts20 Jan 1908Allowed
Bhagwan Vithoba Vs Warubai Baburao Mudke
Bombay High Court · (1908) 10 BOMLR 389
JUDGMENT DATABASE
Search 12,21,817 Indian judgments.
12,21,817 judgments in All Courts · page 60,462 of 61,091
High Courts18 Jan 1908Dismissed
Thakur Prasad and Others Vs Sheoram Tiwari
Allahabad High Court · (1908) ILR (All) 136
High Courts18 Jan 1908Dismissed
Ganga Dei Vs Badam and Others
Allahabad High Court · (1908) ILR (All) 134
High Courts17 Jan 1908Dismissed
Hafizuddin Mondol Vs Jadu Nath Saha and Others
Calcutta High Court · (1908) 01 CAL CK 0027
High Courts17 Jan 1908Allowed
Ichharam Singh Vs Nilmoney Bahida
Calcutta High Court · (1908) 01 CAL CK 0021
High Courts17 Jan 1908
Hare Krishna Mahanti Vs Bhusan Chandra Mahanti and others
Calcutta High Court · (1908) 01 CAL CK 0005
High Courts17 Jan 1908
Ayshabai Vs Ebrahim Haji Jacob
Bombay High Court · (1908) 10 BOMLR 117
Limitation Act, 1963 — Section 10
High Courts17 Jan 1908
Budruddin Sahib and Another Vs Abdul Rahim
Madras High Court · (1908) ILR (Mad) 125 : (1908) 18 MLJ 21
High Courts16 Jan 1908
In Re: Gopal Siddeshwar Deshpande
Bombay High Court · (1908) 10 BOMLR 95
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 471
High Courts16 Jan 1908
Collector of Belgaum Vs Bhimrao V. Patel
Bombay High Court · (1908) 10 BOMLR 657
Land Acquisition Act, 1894 — Section 23
High Courts14 Jan 1908
Madhu Sudan Saha Chaudhuri and Others Vs Debendra Nath Sarkar
Calcutta High Court · 66 Ind. Cas. 200
High Courts13 Jan 1908
Moulvie Abdus Subhan and Others Vs Kurban Ali and Others
Calcutta High Court · (1908) 01 CAL CK 0034
High Courts13 Jan 1908Dismissed
Kabiruddin and others Vs The King Emperor
Calcutta High Court · (1908) 01 CAL CK 0033
High Courts13 Jan 1908
Harish Chandra Mondol Vs Jagabandhu Dutta and another
Calcutta High Court · (1908) 01 CAL CK 0017
High Courts13 Jan 1908
Ajodhya Prosad Singh and Others Vs Ram Golam Singh and Another
Calcutta High Court · 4 Ind. Cas. 529
Bengal Tenancy Act, 1885 — Section 116, 178
High Courts13 Jan 1908Dismissed
Munshi Basiruddin Mullick Vs Sorja Kumar Naik and Others
Calcutta High Court · (1908) 01 CAL CK 0001