JUDGMENT DATABASE

Search 12,20,582 Indian judgments.

12,20,582 judgments in All Courts · page 60,464 of 61,030

High Courts19 Dec 1905

In Re: Mowjee Liladhar

Bombay High Court · (1906) 8 BOMLR 32

Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 195, 211