High Courts11 Dec 1907Dismissed
Ardeshir Sorabsha Moos Vs Khushaldas Gokuldas
Bombay High Court · (1908) 10 BOMLR 268
Negotiable Instruments Act, 1881 (NI) — Section 53
JUDGMENT DATABASE
Search 12,21,798 Indian judgments.
12,21,798 judgments in All Courts · page 60,465 of 61,090
High Courts11 Dec 1907Allowed
Emperor Vs Harischandra Talcherkar
Bombay High Court · (1908) 10 BOMLR 201
Criminal Procedure Code, 1898 (CrPC) — Section 362
High Courts11 Dec 1907Dismissed
Muhammad Naseem Vs Mirza Muhammad Abbas Ali Khan Mirza Muhammad Abbas Ali Khan Vs Muhammad Naseem
Bombay High Court · (1908) 10 BOMLR 126
Privy Council11 Dec 1907
Raja Pramada Nath Roy Vs Raja Ramani Kanta Roy and others
Privy Council · (1907) 35 IndApp 78
High Courts11 Dec 1907
Subramanya Tevan and Others Vs Arunachala Tevan and Another
Madras High Court · (1908) 18 MLJ 186
Negotiable Instruments Act, 1881 (NI) — Section 13
High Courts09 Dec 1907
In Re: Lakshmidas Lalji
Bombay High Court · (1908) 10 BOMLR 28
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 210
High Courts08 Dec 1907
Munisami Mudaliar Vs Subbarayar and Others
Madras High Court · (1908) 18 MLJ 151
Trusts Act, 1882 — Section 84
High Courts07 Dec 1907Dismissed
Shafaqat Ullah Vs Wali Ahmad Khan
Allahabad High Court · (1908) ILR (All) 116
High Courts06 Dec 1907Allowed
Lakhan Chunder Sen and Others Vs Modhu Sudan Sen and Others
Calcutta High Court · (1907) 12 CAL CK 0006
High Courts06 Dec 1907Dismissed
Kshitish Chandra Acharjya Chowdhury Vs Radhika Mohun Roy
Calcutta High Court · (1907) 12 CAL CK 0001
High Courts06 Dec 1907Dismissed
Fatima Bibi Vs Sheikh Ahmed Buksh
Bombay High Court · (1908) 10 BOMLR 50
High Courts06 Dec 1907Allowed
Municipal Board of Bulandshahr Vs Dakkhan Lal
Allahabad High Court · (1908) ILR (All) 70
High Courts06 Dec 1907
Nur Muhammad and Another Vs Sheo Narain
Allahabad High Court · (1908) ILR (All) 72
High Courts05 Dec 1907Allowed
Musammat Surajmani and others Vs Rabi Nath Ojha and another
Calcutta High Court · (1907) 12 CAL CK 0015
High Courts05 Dec 1907Allowed
Musammat Surajmani Vs Rabi Nath Ojha
Bombay High Court · (1908) 10 BOMLR 59
Privy Council05 Dec 1907
Rabi Nath Ojha and Another Vs Musammat Surajmani and others
Privy Council · (1908) 30 ILRPC 84 : (1907) 35 IndApp 17