High Courts19 Aug 1907
Khetsidas Vs Narotum Gordhundas
Bombay High Court · (1907) 9 BOMLR 1084
Civil Procedure Code, 1908 (CPC) — Section 59
JUDGMENT DATABASE
Search 12,21,713 Indian judgments.
12,21,713 judgments in All Courts · page 60,467 of 61,086
High Courts19 Aug 1907
Mahima Chandra Sirdar Vs Kali Mandol and another
Calcutta High Court · (1907) 08 CAL CK 0029
High Courts17 Aug 1907
Pandharinath Vishwanath Vs Govind Shivram
Bombay High Court · (1907) 9 BOMLR 1305
High Courts16 Aug 1907
R.D. Sethna Vs Mirza Mahomed Shirazi (No. 3)
Bombay High Court · (1907) 9 BOMLR 1044
High Courts16 Aug 1907
Beni Bhushan Roy Vs Emperor
Calcutta High Court · (1907) ILR (Cal) 991
Criminal Procedure Code, 1898 (CrPC) — Section 108Penal Code, 1860 (IPC) — Section 124A
High Courts16 Aug 1907
The Secretary of State For India in Council Vs Gobind Lal Bysak and another
Calcutta High Court · (1907) 08 CAL CK 0011
High Courts16 Aug 1907Allowed
Jogendra Nath Roy and others Vs Baladeb Das Marwari and others
Calcutta High Court · (1907) 08 CAL CK 0010
High Courts15 Aug 1907
In Re: Framji Cawasji Markar; In Re: Costs of Crawford and Co.
Bombay High Court · (1907) 9 BOMLR 1014
High Courts15 Aug 1907
Govind Dattu Lonari Vs Yesuji Khandoji
Bombay High Court · (1908) 10 BOMLR 492
High Courts15 Aug 1907Allowed
Nibaran Chandra Roy and Two Others Vs The King Emperor
Calcutta High Court · (1907) 08 CAL CK 0024
High Courts15 Aug 1907
Abinash Chandra Mitra Vs The Emperor
Calcutta High Court · 1 Ind. Cas. 415
Penal Code, 1860 (IPC) — Section 147, 437
High Courts14 Aug 1907
Emperor Vs Vyankatsing Sambhusing
Bombay High Court · (1907) 9 BOMLR 1057
Criminal Procedure Code, 1898 (CrPC) — Section 269(3)Penal Code, 1860 (IPC) — Section 325
High Courts14 Aug 1907Allowed
Mahanand Sahai and others Vs Mussmat Sayedunissa Bibi
Calcutta High Court · (1907) 08 CAL CK 0033
High Courts14 Aug 1907Dismissed
Ganga Devi and Others Vs Dharam Das
Allahabad High Court · (1907) ILR (All) 773
Limitation Act, 1963 — Article 60
High Courts14 Aug 1907Dismissed
Emperor Vs Mahendra Singh and Another
Allahabad High Court · (1908) ILR (All) 47
High Courts13 Aug 1907
N.C. Macleod Vs Haji Sajan Lalji
Bombay High Court · (1907) 9 BOMLR 1006
Insolvency Act, 1848 — Section 7
High Courts13 Aug 1907Allowed
Akbar Husain Vs Hari Ram
Allahabad High Court · (1907) ILR (All) 749
Court Fees Act, 1870 — Section 28Limitation Act, 1877 — Section 4