JUDGMENT DATABASE
Search 12,21,785 Indian judgments.
12,21,785 judgments in All Courts · page 60,469 of 61,090
Jamait Mullik and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0005
Addaita Bhuia and Others Vs Kali Das De
Calcutta High Court · (1907) 09 CAL CK 0001
Emperor Vs Aditram Miratram and Hussan Latif
Bombay High Court · (1907) 9 BOMLR 1160
Sobh Nath Singh and Others Vs The Emperor
Calcutta High Court · (1907) 09 CAL CK 0003
Nathaji Anandrav Patil Vs Nana Sarjerao Patil
Bombay High Court · (1907) 9 BOMLR 1173
Arunachala Pillai alias Masilamani Pillai Vs Sampurna Thachi
Madras High Court · (1914) 27 MLJ 485
In Re: Hormasji Framji Warden and In Re: Hirjibhai Bomanji Warden
Bombay High Court · (1907) 9 BOMLR 1203
Srinivasa Pillai Vs Kannan by his mother and guardian Venkatammal and Others
Madras High Court · (1913) 24 MLJ 296
Kamini Baurini Vs Fakir Chand Sarkar and Kartik Bauri
Calcutta High Court · (1907) 09 CAL CK 0004
Gagan Chandra Das Chowdhury Vs The Emperor at the prosecution of Poran Ram Deb
Calcutta High Court · (1907) 09 CAL CK 0002
Ganesh Narayan Vs Vishnu Ramchandra
Bombay High Court · (1907) 9 BOMLR 1164
Chatring Moolchand Vs Lieut. R.H. Whitchurch
Bombay High Court · (1907) 9 BOMLR 1296
Vijbhukandas Dwarkadas Vs Dayaram Jadav
Bombay High Court · (1907) 9 BOMLR 1181
Vrijbhukandas Dwarkadas Vs Bai Parvati
Bombay High Court · (1907) 9 BOMLR 1187
Kamal Kumari Devi Vs Narendra Nath Mukherji and Others
Calcutta High Court · 1 Ind. Cas. 573
Rash Behari Lal Mandal and others Vs The Emperor
Calcutta High Court · (1907) 08 CAL CK 0006
Mirza Shamsher Bahadur and Others Vs Munshi Kunj Behari Lal and others
Calcutta High Court · (1907) 08 CAL CK 0002